Mintu Ram S/O Shri Pooran Chand ... vs State Of Rajasthan ...
2023 Latest Caselaw 1568 Raj/2

                                   [2023/RJJP/001771]

                                   HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                               BENCH AT JAIPUR

                                    S.B. Criminal Miscellaneous (Petition) No. 488/2019

                                   Mintu Ram S/o Shri Pooran Chand Bairwa, R/o
                                   Mahukala, Tehsil Baswa, District Dausa (Raj.)
                                                                                           ----Petitioner
                                                                  Versus
                                   1.     State Of Rajasthan, Through P.p.
                                   2.     Hinduja Leyland Finance Ltd, Branch Office
                                          Opposite To Dak Bangla, Agra Road, Dausa
                                          Through Ravindra Sharma.
                                                                                     ----Respondents

For Petitioner(s) : None Present For : Mr. M.K. Sheoran, P.P., Respondent(s) Mr. Sanjay Khedar, Adv.

HON'BLE MR. JUSTICE UMA SHANKER VYAS

Judgment / Order

04/02/2023

Even in second round, no one was present on

behalf of the petitioner to argue the matter.

In view of above, the criminal misc. petition is

dismissed in default.

(UMA SHANKER VYAS),J

DANISH USMANI /69

Powered by TCPDF (www.tcpdf.org)