Manish Yadav S/O Commander Suresh ... vs State Of Rajasthan
2023 Latest Caselaw 1552 Raj/2

HIGH COURT OF JUDICATURE FOR RAJASTHAN
            BENCH AT JAIPUR

      S.B. Criminal Miscellaneous (Petition) No.
                     1643/2020
Manish Yadav S/o Commander Suresh Kumar
                                                      ----Petitioner
                             Versus
State Of Rajasthan
                                                  ----Respondent

Connected With S.B. Criminal Miscellaneous (Petition) No. 1178/2020 Minakshi Yadav S/o Shri Ramavatar Yadav

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Criminal Miscellaneous (Petition) No. 4030/2020 Manish Yadav S/o Commander Suresh Kumar

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Criminal Miscellaneous (Petition) No. 4433/2020 Manish Yadav S/o Commander Suresh Kumar

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Aniket Vyas, Adv., Mr. Rajneesh Gupta, Adv., Mr. Mahesh Gupta, Adv., with Mr. Ramavtar Yadav, Adv. (in S.B. CRLMP No.1178/2020) For : Mr. M.K. Sheoran, P.P., Respondent(s) Mr. Mahesh Gupta, Adv., with

(2 of 2) [CRLMP-1643/2020]

Mr. Ramavtar Yadav, Adv. (in S.B. CRLMP Nos.1643/2020, 4030/2020 & 4433/2020)

HON'BLE MR. JUSTICE UMA SHANKER VYAS Judgment / Order

04/02/2023

Learned Public Prosecutor is directed to procure

the factual report with regard to investigation in FIR

No.332/2019 registered at Police Station Mahila

Thana, Alwar, District Alwar from the Investigating

Officer concerned.

List on 15.02.2023.

Till then, interim order, if any, shall continue.

(UMA SHANKER VYAS),J

DANISH USMANI /01-04

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