Shakti Singh vs State Of Rajasthan And Anr
2023 Latest Caselaw 1536 Raj/2

Citation : 2023 Latest Caselaw 1536 Raj/2
Judgement Date : 3 February, 2023

Rajasthan High Court

Shakti Singh vs State Of Rajasthan And Anr on 3 February, 2023

Bench: Uma Shanker Vyas

                                   HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                               BENCH AT JAIPUR

                                          S.B. Criminal Miscellaneous (Petition) No.
                                                         4025/2015

                                   Shakti Singh
                                                                                           ----Petitioner
                                                                  Versus
                                   State Of Rajasthan And Anr.
                                                                                     ----Respondents

For Petitioner(s) : Mr. Neeraj K. Tiwari, Adv. For : Mr. M.K. Sheoran, P.P., Respondent(s) Mr. Kishan Lal Sharma, Adv., for Mr. Rahul Agarwal, Adv.

HON'BLE MR. JUSTICE UMA SHANKER VYAS Judgment / Order

03/02/2023

Learned Public Prosecutor is directed to procure

the factual report with regard to investigation in FIR

No.132/2007 registered at Police Station

Roopangarh, District Ajmer from the Investigating

Officer concerned.

List on 27.02.2023.

Till then, interim order, if any, shall continue.

(UMA SHANKER VYAS),J

DANISH USMANI /79