Firasat Ali vs State Of Rajasthan And Anr
2023 Latest Caselaw 1535 Raj/2

                                   HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                               BENCH AT JAIPUR

                                          S.B. Criminal Miscellaneous (Petition) No.
                                                         3667/2016

                                   Firasat Ali
                                                                                             ----Petitioner
                                                                    Versus
                                   State Of Rajasthan And Anr.
                                                                                       ----Respondents

For Petitioner(s) : Mr. K.I. Khan, Adv. For : Mr. Sanjeev Mahala, P.P. Respondent(s)

HON'BLE MR. JUSTICE UMA SHANKER VYAS

Judgment / Order

03/02/2023

Learned Public Prosecutor prays for and is

granted time to ensure compliance of order dated

24.01.2023 passed by this Court.

List on 16.02.2023, as prayed.

(UMA SHANKER VYAS),J

DANISH USMANI /85

Powered by TCPDF (www.tcpdf.org)