Rajendra Sharma S/O Sh. Prahlad ... vs State Of Rajasthan
2023 Latest Caselaw 1530 Raj/2

                                   HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                               BENCH AT JAIPUR

                                          S.B. Criminal Miscellaneous (Petition) No.
                                                         1823/2020

                                   Rajendra Sharma S/o Sh. Prahlad Ram Sharma
                                                                                           ----Petitioner
                                                                  Versus
                                   State Of Rajasthan & Ors.
                                                                                     ----Respondents

For Petitioner(s) : Mr. Mukesh Pal Jadoun, Adv. For : Mr. Sanjeev Mahala, P.P. Respondent(s)

HON'BLE MR. JUSTICE UMA SHANKER VYAS Judgment / Order

03/02/2023

Learned Public Prosecutor is directed to procure

the factual report with regard to investigation in FIR

No.0097/2020 registered at Police Station Adarsh

Nagar, District Ajmer from the Investigating Officer

concerned.

List after four weeks.

Till then, interim order, if any, shall continue.

(UMA SHANKER VYAS),J

DANISH USMANI /58

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