Nishith Bhargava S/O Dr. Subhash ... vs State Of Rajasthan
2023 Latest Caselaw 1525 Raj/2

                                   HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                               BENCH AT JAIPUR

                                          S.B. Criminal Miscellaneous (Petition) No.
                                                         2521/2019

                                   Dr. Nishith Bhargava S/o Dr. Subhash Chandra
                                   Bhargava & Ors.
                                                                                           ----Petitioners
                                                                  Versus
                                   State Of Rajasthan & Anr.
                                                                                     ----Respondents

For Petitioner(s) : Mr. Manender Singh Solanki, Adv., for Mr. Suresh Kumar Sahni, Adv.

For : Mr. Sanjeev Mahala, P.P., Respondent(s) Ms. Deeksha Mittal, Adv.

HON'BLE MR. JUSTICE UMA SHANKER VYAS

Judgment / Order

03/02/2023

List after two weeks, as prayed by the learned

counsel for petitioners.

Till then, interim order, if any, shall continue.

(UMA SHANKER VYAS),J

DANISH USMANI /96

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