Kishore Kumar Nazwani S/O Late Sh. ... vs State Of Rajasthan
2023 Latest Caselaw 1515 Raj/2

                                   HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                               BENCH AT JAIPUR

                                    S.B. Criminal Miscellaneous (Petition) No. 147/2020

                                   Kishore Kumar Nazwani S/o Late Sh. Khattan Mal
                                   Nazwani & Ors.
                                                                                           ----Petitioners
                                                                  Versus
                                   State Of Rajasthan & Anr.
                                                                                     ----Respondents

For Petitioner(s) : Mr. Ramit Pareek, Adv. For : Mr. Sanjeev Mahala, P.P. Respondent(s)

HON'BLE MR. JUSTICE UMA SHANKER VYAS

Judgment / Order

03/02/2023

Learned Public Prosecutor is directed to procure

the factual report with regard to investigation in FIR

No.728/2019 registered at Police Station Bajaj Nagar,

District Jaipur Metropolitan, Jaipur (East) from the

Investigating Officer concerned.

List on 16.02.2023.

(UMA SHANKER VYAS),J

DANISH USMANI /31

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