Ramkesh Saini S/O Dhooli Lal Mali vs State Of Rajasthan
2023 Latest Caselaw 1513 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                               D.B. Civil Contempt Petition No. 83/2023

                                   Ramkesh Saini S/o Dhooli Lal Mali,
                                                                                                     ----Petitioner
                                                                      Versus
                                   State Of Rajasthan
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Ashindra Gautam For Respondent(s) :

HON'BLE MR. JUSTICE MANINDRA MOHAN SHRIVASTAVA HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

03/02/2023

Heard.

Issue notice to Respondents No.3, 4 & 5, on payment of P.F.

within one week.

Rule is made returnable within three weeks.

List this case after four weeks.

(GANESH RAM MEENA),J (MANINDRA MOHAN SHRIVASTAVA),J

ARTI SHARMA /6

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