Mukesh Singh S/O Ram Singh vs State Of Rajasthan ...
2023 Latest Caselaw 1504 Raj/2

                                   [2023/RJJP/001437]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                     S.B. Criminal Miscellaneous Bail Application No. 64/2023

                                   Mukesh Singh S/o Ram Singh
                                                                                                      ----Petitioner
                                                                       Versus
                                   State Of Rajasthan
                                                                                                    ----Respondent

Connected With S.B. Criminal Miscellaneous Bail Application No. 65/2023 Mahaveer Singh S/o Ganpat Singh

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Gaurav Gupta For Respondent(s) : Mr. Mahendra Meena, PP

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

03/02/2023

List these cases after one week.

(GANESH RAM MEENA),J

ARTI SHARMA /95-96

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