Citation : 2023 Latest Caselaw 1503 Raj/2
Judgement Date : 3 February, 2023
[2023/RJJP/001444]
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Criminal Miscellaneous Bail Application No. 183/2023
Jitendra S/o Shri Kailash Chandra
----Petitioner
Versus
State Of Rajasthan
----Respondent
Connected With S.B. Criminal Miscellaneous Bail Application No. 1479/2023 Narendra S/o Rambilas
----Petitioner Versus State Of Rajasthan
----Respondent
For Petitioner(s) : Mr. babu Lal Sharma For Respondent(s) : Mr. K I Khan For State : Mr. Mahendra Meena, PP
HON'BLE MR. JUSTICE GANESH RAM MEENA
Judgment / Order
03/02/2023
List these cases after one week.
(GANESH RAM MEENA),J
ARTI SHARMA /103-104
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