Mahendra Shandilya Son Of Shri ... vs Bar Council Of India ...
2023 Latest Caselaw 1484 Raj/2

[2023/RJJP/001504]

        HIGH COURT OF JUDICATURE FOR RAJASTHAN
                    BENCH AT JAIPUR

                S.B. Civil Writ Petition No. 15113/2022

1.       Prahlad Sharma Son Of Late Shri Mool Chand Sharma,
         Aged About 52 Years, Resident Of Plot No. 16, Ashok
         Vatika, Near Mansarovar Metro Station, Gopalpura Bye
         Pass, Jaipur (Raj.)
2.       Rohan Jain Son Of Dr. Subhash Chand Jain, Aged About
         47 Years, Resident Of C-501, The Grand Residency, Kanak
         Vrindavan Township, Opposite Tyoler School, Sirsi Road,
         Jaipur.
3.       Jagmeet Singh Son Of Shri Jogendra Singh, Aged About
         44 Years, Resident Of 897, Block-25, Rangoli Gardens,
         Maharana Pratap Road, Jaipur.
4.       Sushil Pujari Son Of Shri D.p. Pujari, Aged About 37
         Years, Resident Of 578, Rani Sati Nagar, Vishwakarma
         Marg, Ajmer Road, Jaipur.
5.       Balram Vashishth Son Of Shri Sharvan Kumar Sharma,
         Aged About 42 Years, Resident Of B-10 And 14, Felicity
         Tower, Shankar Marg, Jaipur.
6.       Sanjay Khedar Son Of Shri Bhadarmal Khedar, Aged
         About 37 Years, Resident Of 21, Sanskar Vihar-B,
         Meenawala, Sirsi Road, Jaipur.
7.       Dharmendra Jain Son Of Shri Rishab Chand Jain, Aged
         About 46 Years, Resident Of 80, Bajrang Vihar, Gopalpura
         Bypass, Jaipur.
8.       Jaydeep Singh Rathore Son Of Shri Shiv Kumar Singh
         Rathore,    Aged    About       41     Years,      Resident   Of   A-16,
         Parivahan Nagar, Khatipura, Jaipur.
9.       Rohit Sharma Son Of Shri Ravidutt Sharma, Resident Of
         Mss Colony, Shashtri Nagar, Jaipur
10.      Sharvan Saini Son Of Shri Bansi Lal Saini, Aged About 35
         Years, Resident Of Bypass Road, Gothara Khetri Nagar,
         Jhunjhunu, Rajasthan.
                                                                 ----Petitioners
                                    Versus
1.       Bar Council Of India, 21, Rouse Avenue, Institutional
         Area, Near Bal Bhawan, New Delhi Through Its Secretary.
2.       The Secretary, Bar Council Of Rajasthan, Old High Court

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 [2023/RJJP/001504]                     (2 of 3)                            [CW-15113/2022]


         Building, Jodhpur-342001.
3.       The Secretary, Rajasthan High Court Bar Association,
         High      Court   Building,      Bhagwandas               Road,    C-Scheme,
         Jaipur.
4.       Shri Sumer Singh Ola, Advocate Son Of Shri Ramawatar
         Ola, Chamber No. 11, Old High Court Building, Rajasthan
         High Court, Jaipur, Rajasthan.
                                                                     ----Respondents

Connected With S.B. Civil Writ Petition No. 14965/2022 Shantanu Pareek S/o Shri Suresh Kumar, Aged About 30 Years, R/o 22/28/1, Swarn Path, Mansarovar, Jaipur-302020

----Petitioner Versus

1. Bar Council Of India, Through Its Chairman, 21, Rouse Avenue Institutional Area, Near Bal Bhawan, New Delhi- 110002

2. Bar Council Of Rajasthan, Through Its Chairman, Old High Court Building, Jodhpur-342005

3. Rajasthan High Court Bar Association, Through Its Secretary, Bhagwan Das Road, C Scheme, Ashok Nagar, Jaipur-302005

----Respondents S.B. Civil Writ Petition No. 15120/2022 Mahendra Shandilya Son Of Shri R.a. Shandilya, Aged About 49 Years, Resident Of 2/61, Malviya Nagar, Jaipur.

----Petitioner Versus

1. Bar Council Of India, Through Its Chairman, 21, Rouse Avenue Institutional Area, Near Bal Bhawan, New Delhi- 110 002.

2. Bar Council Of Rajasthan, Through Its Secretary, Old High Court Building, Jodhpur-342 005 (Rajasthan)

3. Rajasthan High Court Bar Association, Jaipur Through Its General Secretary, High Court Building, Bhagwan Das Road, Jaipur-302 005 (Rajasthan)

4. Sh. Sumer Singh Ola, Advocate Son Of Sh. Ram Avtar

[2023/RJJP/001504] (3 of 3) [CW-15113/2022]

Ola, Chamber No.11, Old Builidng, Rajasthan High Court Premises, Jaipur With His Residential Address At 22, Vishnu Vihar, Behind Heerapura Power House, Near Hindustan School, Jaipur

----Respondents

For Petitioner(s) : Mr. Abhinav Sharma with Mr. Ram Prasad Sharma Mr. Yogesh Kumar Tailor for Mr. Vimal Chand Chaudhary Mr. Sunil Samdaria with Mr. Ramesh Chand Bairwa For Respondent(s) : Mr. Ajay Kumar Jain with Mr. Chandra Shekhar

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment

03/02/2023

Learned counsels for the petitioners submit that these writ

petitions are rendered infructuous on account of subsequent

development.

The writ petitions are dismissed accordingly.

The pending application also stands disposed of.

(MAHENDAR KUMAR GOYAL),J

Sudha/57-59

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