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Santosh Kumar S/O Leeladhar vs State Of Rajasthan
2023 Latest Caselaw 1467 Raj/2

Citation : 2023 Latest Caselaw 1467 Raj/2
Judgement Date : 3 February, 2023

Rajasthan High Court
Santosh Kumar S/O Leeladhar vs State Of Rajasthan on 3 February, 2023
Bench: Sudesh Bansal
                                               HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                           BENCH AT JAIPUR

                                                    S.B. Civil Writ Petition No. 2071/2023

                                    Santosh Kumar S/o Leeladhar
                                                                                                        ----Petitioner
                                                                        Versus
                                    State Of Rajasthan & Ors.
                                                                                                     ----Respondents

For Petitioner(s) : Mr. D.D. Khandelwal For Respondent(s) :

HON'BLE MR. JUSTICE SUDESH BANSAL

Order

03/02/2023 By way of this writ petition, petitioner is claiming seniority

from 26.3.1990 in place of 10.5.2000 and writ petition has been

filed on 23.1.2023.

Petitioner has placed reliance on the judgment passed by the

Coordinate Bench of this Court in Om Prakash & Ors, Vs. The

State of Rajasthan & Ors, SBCWP No.21214/2017 decided on

21.11.2017 and in case of Roopa Ram & Ors. Vs. State of

Rajasthan & Ors, SBCWP No.13882/2019 decided on

23.9.2019.

Since the issue involved in the present writ petition is of legal

nature, the writ petition is admitted.

Issue notice to respondents.

After service of notice, respondents may file reply and after

completion of pleadings, petitioner is at liberty to move application

for early hearing.

(SUDESH BANSAL),J NITIN /46

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