M/S Indian Oil Corporation ... vs M/S Jaipur Syntex Limited
2023 Latest Caselaw 1465 Raj/2

Citation : 2023 Latest Caselaw 1465 Raj/2
Judgement Date : 3 February, 2023

Rajasthan High Court

M/S Indian Oil Corporation ... vs M/S Jaipur Syntex Limited on 3 February, 2023

Bench: Ashok Kumar Gaur

                                          HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                      BENCH AT JAIPUR

                                                       S.B. Company Petition No. 7/1999

                                   M/s Indian Oil Corporation Limited
                                                                                                        ----Petitioner
                                                                        Versus
                                   M/s Jaipur Syntex Limited
                                                                                                     ----Respondent

Connected With S.B. Company Application No. 10/1999 M/s Indian Oil Corporation Limited

----Petitioner Versus M/s Jaipur Syntex Limited

----Respondent

For Petitioner(s) : Mr.Anant Kasliwal, Senior Advocate assisted by Ms.Charu Pareek, Adv. For Respondent(s) : Mr.Ranveer Singh Mehta, Adv. with Ms.Pallavi Mehta, Adv.

HON'BLE MR. JUSTICE ASHOK KUMAR GAUR

Order

03/02/2023

Learned counsel for the respondent Mr.R.S. Mehta

submits that he has prepared the compilation of judgments

relating to transfer of proceedings.

Learned counsel may furnish copy of the said

compilation to this Court as well as counsel for the petitioner.

List on 24.02.2023.

(ASHOK KUMAR GAUR), J

Himanshu Soni/5-6