Citation : 2023 Latest Caselaw 1434 Raj/2
Judgement Date : 3 February, 2023
[2023/RJJP/001399]
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No. 2093/2023
1. Tarachand Chauhan Son Of Late Shri Ramchandra
Chauhan, Resident Of Friends Colony, Vaishali Nagar,
Ajmer.
2. Ashok Kumar Chauhan Son Of Late Shri Ramchandra
Chauhan, Resident Of Mali Mohalla, Diggi Bazar, Ajmer.
----Landlords Nos. 1 & 2
Versus
Respondents:-
1. Visnomal Chandwani Son Of Kishanchand Chandwani, (Readymade Cloth Shop), Diggi Bazar, Cloth Market, Infront Of Shine Collection Cloth Shop, Ajmer (Since Deceased) Through His Legal Heirs-
1/1. Smt. Poonam Wife Of Late Shri Vishnomal @ Vishandas, Resident Of Ajay Nagar, Ajmer.
1/2. Girish Daughter Of Late Shri Vishnomal @ Vishandas, Resident Of Ajay Nagar, Ajmer.
1/3. Deepak Son Of Late Shri Visnomal @ Vishandas, Resident Of Ajay Nagar, Ajmer.
1/4. Smt. Hema Wife Of Shri Narendra And Daughter Of Late Shri Vishnomal @ Vishandas, Resident Of Ajay Nagar, Ajmer.
...Tenants Performa Respondents:-
2. Smt. Kamla Devi Wife Of Shri Omprakash And Daughter Of Late Shri Ramchandra Chauhan, Resident Of Mali Mohalla, Diggi Bazar, Ajmer.
3. Smt. Shanti Devi Wife Of Harishchandra Daughter Of Late Shri Ramchandra Chauhan, Resident Of Mali Mohalla, Diggi Bazar, Ajmer
4. Smt. Mohini Devi Wife Of Late Shri Rajendra Kumar Chauhan, Resident Of Mali Mohalla, Diggi Bazar, Ajmer.
5. Pradeep Kumar Chauhan Son Of Late Shri Rajendra Kumar Chauhan, Resident Of Mali Mohalla, Diggi Bazar, Ajmer.
6. Rakesh Kumar Chauhan So Of Late Shri Rajendra Kumar Chauhan, Resident Of Mali Mohalla, Diggi Bazar, Ajmer.
[2023/RJJP/001399] (2 of 3) [CW-2093/2023]
7. Yogesh Kumar Chauhan Son Of Late Shri Rajendra Kumar Chauhan, Resident Of Mali Mohalla, Diggi Bazar, Ajmer.
8. Smt. Meena Saini Daughter Of Late Shri Rajendra Kumar Chauhan, Resident Of Mali Mohalla, Diggi Bazar, Ajmer.
9. Smt. Usha Saini Daughter Of Late Shri Rajendra Kumar Chauhan, Resident Of Mali Mohalla, Diggi Bazar, Ajmer.
10. Smt. Rajkumari Gehlot Daughter Of Late Shri Rajendra Kumar Chauhan, Resident Of Mali Mohalla, Diggi Bazar, Ajmer.
For Petitioner(s) : Mr. Alok Chaturvedi For Respondent(s) :
HON'BLE MR. JUSTICE INDERJEET SINGH
Order
03/02/2023
The instant writ petition has been filed by the petitioner(s)
with the prayer to direct the Rent Tribunal, Ajmer to decide the
Eviction Petition No.72/2017 expeditiously.
Counsel for the petitioner(s) submitted that the eviction
petition is pending before the Rent Tribunal, Ajmer since 2017 and
the same may be directed to be decided expeditiously.
In support of contentions, counsel relied upon the judgment
passed by the Hon'ble Supreme Court in the matter of Hameed
Kunju vs. Nazimin, reported in (2017) 8 Supreme Court
Cases 611, wherein it has been held as under:-
"43. Before parting, we consider it apposite to observe that the object of the Rent Laws all over the State is to ensure speedy disposal of eviction cases between the landlord and tenant and especially those cases where the landlord seek eviction for his bona fide need.
44. We sincerely feel that the eviction matters should be given priority in their disposal at all
[2023/RJJP/001399] (3 of 3) [CW-2093/2023]
stages of litigation and especially where the eviction is claimed on the ground of bona fide need of the landlord. We hope and trust that due attention would be paid by all courts to ensure speedy disposal of eviction cases."
In that view of the matter, the writ petition is disposed of
with a direction to the Rent Tribunal, Ajmer to decide the Eviction
Petition No.72/2017 preferably within a period of one year.
(INDERJEET SINGH),J
JYOTI /150
Powered by TCPDF (www.tcpdf.org)
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!