Chairman, Jaipur Zila Dugdh ... vs Rajasthan Cooperative Dairy ...
2023 Latest Caselaw 1394 Raj/2

                                              HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                          BENCH AT JAIPUR

                                                   S.B. Civil Writ Petition No. 5479/2020

                                   Chairman, Jaipur Zila Dugdh Utpadak Sahkari Sangh Ltd. & Anr.
                                                                                                     ----Petitioners
                                                                      Versus
                                   Rajasthan Cooperative Dairy Federation Ltd. & Ors.
                                                                                                   ----Respondents

For Petitioner(s) : Mr. Abhinav Sharma For Respondent(s) : Mr. Rajesh Maharishi, AAG with Mr. Samee Khan Ms. Anita Agarwal with Mr. Laxmi Kant Tailor

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Order

02/02/2023

Learned counsel for the petitioners submits that he has filed

rejoinder yesterday.

Office may place the same on record.

List the matter 24.02.2023 as prayed.

Learned counsels for the respective parties shall file brief

synopsis along with copies of the judgments they want to rely

upon at least a day in advance.

(MAHENDAR KUMAR GOYAL),J

Sudha/45

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