Pushpa Saini Wife Of Shri Ramesh ... vs State Of Rajasthan
2023 Latest Caselaw 1393 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                            S.B. Criminal Miscellaneous (Petition) No.9178/2022

                                    Pushpa Saini Wife Of Shri Ramesh Saini
                                                                                                       ----Petitioner
                                                                       Versus
                                    State Of Rajasthan & Anr.
                                                                                                    ----Respondents

For Petitioner(s) : Mr. Dilip Sinsinwar, Adv. For Respondent(s) : Mr. Prashant Sharma, PP

HON'BLE MR. JUSTICE BIRENDRA KUMAR

Order

02/02/2023

Notice on respondent No.2 is unserved.

Let notice on respondent No.2 be served through the learned

trial Judge.

Learned counsel for the petitioner submits that the trial

Court has fixed the date for judgment.

Since valuable rights of the petitioner is involved herein, no

judgment shall be passed by the trial Judge till further order.

List on 21.02.2023.

(BIRENDRA KUMAR),J

Ashwani /-63

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