State Of Rajasthan vs Sundar @ Surendra @ Santu Son Of ...
2023 Latest Caselaw 1391 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                   D.B. Criminal Death Reference No. 4/2021

                                   State Of Rajasthan
                                                                                                       ----Petitioner
                                                                        Versus
                                   Sundar @ Surendra @ Santu Son Of Nagaji
                                                                                                     ----Respondent

Connected With D.B. Criminal Appeal (Db) No. 185/2021 Sundar @ Surendra @ Santu Son Of Shri Nagaji

----Petitioner Versus State Of Rajasthan

----Respondent

For accused/ : Mr. Rajesh Kumar Sharma with appellant Ms. Zeenat Khan For State : Mr. Javed Choudhary, AGA For Complainant(s) : Mr. Dishant Karnawat for Mr. Kapil Prakash Mathur

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE ANIL KUMAR UPMAN

Order

02/02/2023

Arguments heard.

Judgment reserved.

(ANIL KUMAR UPMAN),J (PANKAJ BHANDARI),J

HEENA/14-15

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