S K Khatri vs R S R T C And Ors
2023 Latest Caselaw 1390 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                  D.B. Civil Writ Petition No. 1151/2018

                                   S K Khatri
                                                                                                      ----Petitioner
                                                                       Versus
                                   R S R T C And Ors
                                                                                                    ----Respondent

For Petitioner(s) : Ms. Sarah Saran for Mr. Mahendra Shah Vigyan Shah For Respondent(s) : Mr. J.K. Singhi, Sr. Adv. with Mr. Tarun Verma

HON'BLE MR. JUSTICE MANINDRA MOHAN SHRIVASTAVA HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

02/02/2023

Heard.

Admit.

Pleadings are complete.

Parties are represented.

List this case for hearing in the month of April, 2023.

(GANESH RAM MEENA),J (MANINDRA MOHAN SHRIVASTAVA),J

ARTI SHARMA /26

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