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Ms. Pinky Meena D/O Shri Sampat Ram ... vs The High Court Of Judicature
2023 Latest Caselaw 1389 Raj/2

Citation : 2023 Latest Caselaw 1389 Raj/2
Judgement Date : 2 February, 2023

Rajasthan High Court
Ms. Pinky Meena D/O Shri Sampat Ram ... vs The High Court Of Judicature on 2 February, 2023
Bench: Manindra Mohan Shrivastava, Ganesh Ram Meena
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                  D.B. Civil Writ Petition No. 6752/2020

                                   Ms. Pinky Meena D/o Shri Sampat Ram Meena
                                                                                                      ----Petitioner
                                                                       Versus
                                   The High Court Of Judicature
                                                                                                    ----Respondent

For Petitioner(s) : Mr. Shovit Jhajharia For Respondent(s) : Mr. A.K. Sharma, Sr. Adv. with Mr. Vishnu Kant Sharma Mr. C P Sharma

HON'BLE MR. JUSTICE MANINDRA MOHAN SHRIVASTAVA HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

02/02/2023

Heard.

Admit.

List this case for hearing in the month of March, 2023.

(GANESH RAM MEENA),J (MANINDRA MOHAN SHRIVASTAVA),J

ARTI SHARMA /30

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