Geeta Arhoda vs State Of Rajasthan ...
2023 Latest Caselaw 1343 Raj

[2023/RJJD/004003]

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR (1) S.B. Civil Writ Petition No. 13873/2022 Arjun Ram S/o Multana Ram, Aged About 55 Years, B/c Jain, Resident Of Nachna, Tehsil Pokaran, District Jaisalmer.

----Petitioner Versus

1. State Of Rajasthan, Through The Director, Secondary Education, Directorate, Bikaner.

2. The Joint Director, Secondary Education, Jaisalmer.

3. The Principal, Government Girls Senior Secondary School, Nachna, District Jaisalmer.

----Respondents (2) S.B. Civil Writ Petition No. 14171/2022 Sadana Agarwal W/o Shri Subhash Chandra Agarwal, Aged About 45 Years, Resident Of 17, Adharsh Colony, Near Hawai Pattee, Reo Dar Road, Manpur, Abu Road, District Sirohi.

----Petitioner Versus

1. State Of Rajasthan, Through The Secretary, Secondary Education, Secretariat, Jaipur.

2. The Director, Secondary Education, Directorate, Bikaner.

3. District Education Officer, Secondary Education (H.q.) Sirohi.

----Respondents (3) S.B. Civil Writ Petition No. 14475/2022 Vijay Kumar Vyas S/o Shri Satyanarayan Vyas, Aged About 55 Years, R/o Jana Medi, Bhawani Nagar Ward No. 11, Udaipur Road, Banswara.

----Petitioner Versus

1. State Of Rajasthan, Through Principal Secretary, School Education, Govt. O Rajasthan, Jaipur, Rajasthan.

2. The Joint Director (School Education), Udaipur Division, Udaipur.

3. The District Education Officer, Elementary Education Banswara.

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----Respondents (4) S.B. Civil Writ Petition No. 14900/2022 Nanuram Aheer S/o Shri Ramnarayan Aheer, Aged About 58 Years, R/o House No. 239-B, Naya Bazar, Rawatbhata, District Chittorgarh (Raj.) Presently Working On The Post Of Sr. Teacher (Sanskrit) At Govt. Sr. Secondary School Jalkheda District Chittorgarh.

----Petitioner Versus

1. State Of Rajasthan, Through Principal Secretary, Education Department, Rajasthan, Secretariat, Jaipur.

2. Joint Director, School Education, Udaipur Division, Udaipur.

3. Principal, Govt. Sr. Secondary School Jalkheda District Chittorgarh.

----Respondents (5) S.B. Civil Writ Petition No. 15154/2022 Ashok Kumar Aheer S/o Shri Jeetmal Ahir, Aged About 51 Years, R/o 116, Naya Bazar, Rawatbhata, District Chittorgarh (Raj.) Presently Working On The Post Of Sr. Teacher (Sanskrit) At Govt. Sr. Secondary School Rawatbhata, District Chittorgarh.

----Petitioner Versus

1. State Of Rajasthan, Through Principal Secretary, Education Department, Rajasthan, Secretariat, Jaipur.

2. Joint Director, School Education, Udaipur Division, Udaipur.

3. Principal, Govt. Sr. Secondary School Badoliya (Bhaisroadgarh) District Chittorgarh.

----Respondents (6) S.B. Civil Writ Petition No. 15354/2022 Pankaj Kumar Somani S/o Sh. Chitar Mal Somani, Aged About 38 Years, Murli Dhar Mohalla, Shakkargarh, Bhilwara.

----Petitioner Versus

1. State Of Rajasthan, Through The Secretary, Department Of Education, Government Of Rajasthan, Jaipur.

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2. The Director, Secondary Education, Bikaner.

3. The Joint Director, Ajmer Division, Ajmer.

----Respondents (7) S.B. Civil Writ Petition No. 15680/2022 Birbal Ram Bishnoi S/o Shri Abba Ram Bishnoi, Aged About 46 Years, R/o Vpo Danta Post Sarnau Tehsil Sanchore District Jalor (Raj.).

----Petitioner Versus

1. State Of Rajasthan, Through Principal Secretary, Department Of Education, Govt. Secretariat, Jaipur.

2. The Director, Secondary Education, Rajasthan, Bikaner.

3. Joint Director, School Education, Pali Division, Pali.

4. Principal, Govt. Senior Secondary School, Kooda S, District Jalor.

----Respondents (8) S.B. Civil Writ Petition No. 15964/2022 Pawan Kumar S/o Shri Krishan Kumar, Aged About 32 Years, Resident Of Ward No. 3, Village Munsari, Munsari Barani, Hanumangarh, Raj, Presently Working As Senior Teacher (Science), Govt. Sr. Sec. School, Sherpura, Nayangal, District Hanumangarh.

----Petitioner Versus

1. State Of Rajasthan, Through Joint Director, School Education, Bikaner Division, Bikaner.

2. Principal, Govt. Sr. Sec. School, Sherpura, Nyangal, District Hanumangarh.

3. Principal, Govt. Sr. Sec. School 40 Kyd, District Bikaner.

----Respondents (9) S.B. Civil Writ Petition No. 16408/2022 Geeta Arhoda D/o Shankar Lal Arhoda, Aged About 28 Years, Gaon Navaghara Dhambola Dungarpur District Dungarpur Rajasthan 314402

----Petitioner Versus

[2023/RJJD/004003] (4 of 6) [CW-13586/2022]

1. State Of Rajasthan, Through The Joint Director (School Education) Udaipur Division Udaipur Rajasthan.

2. The Principal, Government Senior Secondary School Rangela (228908) District Dungarpur Rajasthan.

----Respondents (10) S.B. Civil Writ Petition No. 16559/2022 Jeewan Lal Baranda S/o Shri Vajaram Ji Baranda, Aged About 45 Years, R/o Ward No. 1 Hamdata Fala Mukam Badod Garamoraiya Dungarpur Rajasthan 314036.

----Petitioner Versus

1. The State Of Rajasthan, Through The Joint Director (School Education) Udaipur Division Udaipur Rajasthan.

2. The Principal, Government Senior Secondary School Khemaru Pal (227031) District Dungerpur Rajasthan.

----Respondents (11) S.B. Civil Writ Petition No. 16581/2022 Surendra Kumar Varhat S/o Shri Ramajee Varhat, Aged About 34 Years, Ward No 7 Mukam Post Batothi Mahal Fala Barothi With Chak Bichhiwara Dungarpur District Dugarpur, Rajasthan 314801

----Petitioner Versus

1. State Of Rajasthan, Through The Joint Director (School Education) Udaipur Division Udaipur Rajasthan.

2. The Principal, Government Senior Secondary School Rangpur (483299) District Dungerpur Rajasthan.

----Respondents (12) S.B. Civil Writ Petition No. 16775/2022 Kalu Lal S/o Late Shri Magan Lal, Aged About 47 Years, B/c Kalal, Resident Of At Present Working As Libertarian Grade Ii At Government Senior Secondary School, Jhadole, District Udaipur.

----Petitioner Versus

1. The State Of Rajasthan, Through The Director, Secondary Education, Directorate, Bikaner.

2. The Joint Director, School Education, Division Udaipur.

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3. The Principal, Government Senior Secondary School, Jhadole, Udaipur.

----Respondents

For Petitioner(s) : Mr. Chandra Prakash Trivedi Mr. Pramendra Bohra Mr. Surendra Kumar Barawa Mr. Abhishek Pareek Mr. Sushil Solanki Mr. Vikram Singh Bhawla Mr. Abhishek Aggarwal Mr. Ripudaman Singh For Respondent(s) : Mr. Hemant Choudhary Mr. Vishal Jangid

JUSTICE DINESH MEHTA

Order

04/02/2023

1. Learned counsel for the petitioners submits that the present

writ petitions are squarely covered by the judgment of this Court

dated 10.01.2023, in the case of Praveen Kumar Vs. State of

Rajasthan & Ors. in S.B. Civil Writ Petition No.12829/2022.

2. Learned counsel for the respondents is not in a position to

dispute the same.

3. The present writ petitions are disposed of with the following

directions:

(i) The interim order passed in respective writ petitions is made

absolute and the respondents are given a liberty to pass

fresh order of transfer in accordance with law.

(ii) In case the State considers it necessary, fresh order of

transfer can be passed qua the petitioners but not upto

15.04.2023.

[2023/RJJD/004003] (6 of 6) [CW-13586/2022]

(iii) The petitioners shall obviously have a liberty to challenge

fresh order(s) (if any passed by the respondents), in

accordance with law.

(iv) Needless to observe that if the petitioners were not paid TA

& DA, the State shall pay the same in accordance with

law latest by 28.02.2023.

4. Stay petitions also stand disposed of accordingly.

(DINESH MEHTA),J 121-132-Mak/-

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