Jagdish Sharma S/O Lt. Sh. Baluram ... vs State Of Rajasthan
2023 Latest Caselaw 1342 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                           S.B. Criminal Miscellaneous (Petition) No. 10849/2022

                                    Jagdish Sharma S/o Lt. Sh. Baluram Badiwal,
                                                                                                      ----Petitioner
                                                                      Versus
                                    State Of Rajasthan & Anr.
                                                                                                   ----Respondents

For Petitioner(s) : Mr. Amit Ratnawat, Adv. For Respondent(s) : Mr. Prashant Sharma, PP Mr. Anurag Sharma, Adv. with Mr. Harsh Sharma, Adv.

HON'BLE MR. JUSTICE BIRENDRA KUMAR

Order

01/02/2023

Arguments heard and concluded.

Judgment is reserved.

(BIRENDRA KUMAR),J

Ashwani/-58

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