Rajasthan High Court
Avinash Narsal Son Of Shrinath ... vs Rajasthan University Of Health ... on 1 February, 2023
Bench: Mahendar Kumar Goyal
[2023/RJJP/001121]
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No. 16889/2019
1. Avinash Narsal Son Of Shrinath Narsal, Aged About 26
Years, Resident Of 48-C, Jawahar Colony, Jhalawar.
2. Dinesh Kumar Chauhan Son Of Shri Ramprasad Chauhan,
Aged About 29 Years, Resident Of High School Ke Samne,
Patwariji Ka Makan, Lanka Gate, Jhalrapatan District
Jhalawar.
3. Kuruvind Singh Narroka Son Of Umesh Narroka, Aged
About 26 Years, Resident Of B-2 Kapil Vastu Colony, Patan
Road, Jhalawar.
4. Nawazish Khan Son Of Rahman Khan, Aged About 26
Years, Resident Of Nala Mohalla, Near By Pulya, Jhalawar.
5. Rohit Kumar Gothwal Son Of Banwari Lal, Aged About 25
Years, Resident Of Suket Road, Janki Nagar, Ramganj
Mandi, Kota.
6. Abhishek Carpenter Son Of Roopchand Carpenter, Aged
About 27 Years, Resident Of Mahajan Mohalla, Ghatoli,
Jhalawar.
7. Murli Manohar Son Of Shankar Lal, Aged About 27 Years,
Resident Of 247, Dhakad Mohalla, Develi Khurd, Tehsil
Ramganjumandi, Kota.
8. Rahul Kumar Rathore Son Of Ramesh Chand Rathore,
Aged About 25 Years, Resident Of Village And Post Bhalta,
Aklera, District Jhalawar.
9. Sandeep Kalirawana Son Of Ram Niwash Kalirawana,
Aged About 27 Years, Resident Of 314, Kalirawana Ki
Dhani, Ramkui Pachar, Kalwar, District Jaipur.
10. Lokesh Patidar Son Of Giriraj Patidar, Aged About 25
Years, Resident Of Village Garwada Post Semlikhah, Tehsil
Pirawa District Jhalawar.
11. Akshay Kumar Gurjar Son Of Arvind Kumar Gochar, Aged
About 24 Years, Resident Of 23/126 Behind Of Old Jail,
Jhalawar.
12. Pawan Kumar Verma Son Of Gopal Lal Verma, Aged About
32 Years, Resident Of Behind Excise Office, Khandiya
Colony, Jhalawar.
13. Shubham Sharma Son Of Jai Prakash Sharma, Aged
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[2023/RJJP/001121] (2 of 3) [CW-16889/2019]
About 25 Years, Resident Of Nala Mohalla, Chanda
Maharaj Ki Puliya, Jhalawar.
14. Sudarshan Soni Son Of Mukesh Kumar Soni, Aged About
25 Years, Resient Of Jail Ke Pass, Geeta Sadan, Jhalawar.
15. Pukhraj Gurjar Son Of Lalaram Gurjar, Aged About 25
Years, Resident Of D-121, Roop Nagar Colony, Kota Road,
Jhalawar.
16. Brij Bihar Pushpak Son Of Giriraj Prasad Pushpak, Aged
About 27 Years, Resident Of H. No. 56, Shanti Kunj
Behind Gayatri Mandir, Jhalawar.
17. Kamlesh Patidar Son Of Giriraj Patidar, Aged About 25
Years, Resident Of Village And Post Dharoniya Tehsil
Pirawa District Jhalawar.
18. Mahipal Singh Jhala Son Of Hari Singh Jhala, Aged About
26 Years, Resident Of Jhala Bhawan, New Colony, Raipur
Tehsil Pirawa District Jhalawar.
19. Morpal Meena Son Of Bhanwar Lal Meena, Aged About 27
Years, Resident Of Ganesh Vihar Colony, Baran Road,
Aklera District Jhalawar.
20. Sachin Sharma So Of Rakesh Kumar Sharma, Aged About
25 Years, Resident Of New Master Colony, Jhalawar.
21. Jyoti Suman Daughter Of Ram Narayan Suman, Aged
About 29 Years, Resident Of H. No. 53, Keshavpura,
Sector-7, Kota.
22. Meena Kumari Nagar Daughter Of Kishan Chand Nagar,
Aged About 35 Years, Resident Of Baran Road, Khanpur,
District Jhalawar.
23. Mohsina Bano Mansuri Daughter Of Salim Mohammad,
Aged About 34 Years, Resident Of Mahaveer Nagar-Iii,
Kota.
24. Ramesh Chandra Nagar Son Of Rameshwar Nagar, Aged
About 33 Years, Resident Of Village Sojpur, Tehsil
Khanpur District Jhalawar
25. Rashid Ansari So Of Mohammad Sharif Ansari, Aged
About 31 Years, Resident Of H. No. 6E 53 Vigyan Nagar
Vistar Yojna, Kota.
----Petitioners
Versus
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[2023/RJJP/001121] (3 of 3) [CW-16889/2019]
1. Rajasthan University Of Health Sciences, Sector-18,
Kumbha Marg, Pratap Nagar, Tonk Road, Jaipur, Through
Its Registrar.
2. Jhalawar Nursing College, Nh-12, Kota Road, Patan,
Jhalawar, Through Its Principal.
----Respondents
For Petitioner(s) : Mr. Jai Raj Tantia
For Respondent(s) : Mr. Aditya Kiran Mathur
Mr. Rachit Sharma
HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL
Judgment
01/02/2023
Learned counsel for the respondent No.1 submits that this
writ petition is rendered infructuous as the petitioners No.24 & 25
have also been issued enrollment number.
Learned counsel for the petitioners does not dispute this
statement.
In view thereof, this writ petition is dismissed as infructuous.
The pending application (1/2022) also stands disposed of
accordingly.
(MAHENDAR KUMAR GOYAL),J
Sudha/44
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