Vijaypal S/O Sh. Bhagirath vs Sajna Devi W/O Sh. Vijaypal, D/O ...
2023 Latest Caselaw 1321 Raj/2

                                   [2023/RJJP/001089]

                                             HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                         BENCH AT JAIPUR

                                                D.B. Civil Restoration Application No. 94/2021

                                                                                In

                                                        D.B. Civil Misc. Appeal No. 938/2020

                                    Vijaypal S/o Sh. Bhagirath, Aged About 35 Years, R/o Khudi
                                    Badi, Tehsil Laxmangarh, District Sikar (Raj.)
                                                                                                           ----Petitioner
                                                                            Versus
                                    Sajna Devi W/o Sh. Vijaypal, D/o Shri Girdhari Lal, R/o At
                                    Present R/o Village Kolida, Police Station Dadiya, Tehsil And
                                    District Sikar (Raj.)
                                                                                                         ----Respondent

For Petitioner(s) : Mr. Anil Mahala, Advocate

HON'BLE MR. JUSTICE MANINDRA MOHAN SHRIVASTAVA HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

01/02/2023

Heard on prayer for restoration.

Taking into consideration the cause shown due to which the

order could not be complied with within the time stipulated, we

are inclined to restore D.B. Civil Miscellaneous Appeal

No.938/2020 to its original number subject to payment of cost of

Rs.1,000/- in the Rajasthan High Court Legal Services Committee,

Jaipur.

Restoration application is allowed.

(GANESH RAM MEENA),J (MANINDRA MOHAN SHRIVASTAVA),J

Mohita /12

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