Ved Kumar vs State Of Rajasthan ...
2023 Latest Caselaw 1257 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 11291/2022 Ved Kumar S/o Ramjeevan, Aged About 40 Years, R/o Plot No. 45, House No. 104, Dadu Daya Nagar, District Jaipur (Raj.)

----Petitioner Versus State Of Rajasthan, Through PP

----Respondent

For Petitioner(s) : Mr. Gaurav Ranka for Mr. Muktesh Maheshwari For Respondent(s) : Mr. Laxman Solanki, PP

HON'BLE MR. JUSTICE YOGENDRA KUMAR PUROHIT

Judgment

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(YOGENDRA KUMAR PUROHIT),J 84-GauravG/-

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