Rajasthan High Court
Narendra Soothwal S/O Shri ... vs The State Of Rajasthan ... on 1 February, 2023
Bench: Sudesh Bansal
[2023/RJJP/001204]
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No. 18156/2022
1. Ritesh Gocher Son Of Shri Nandgopal Gocher, Aged About
34 Years, Resident Of Jalpa Road, Sangod, Distt. Kota.
2. Sadam, Husain Son Of Shri Shaukat Husain, Aged About
32 Years, Resident Of In Front Of G.S.S. Bapawar Road,
Sangod, Distt. Kota.
3. Bghagwati Prasad Rathore Son Of Shri Radhey Shyam
Rathore, Aged About 31 Years, Resident Of Old Market,
Satyanarain Temple, Sangod, Dist. Kota.
----Petitioners
Versus
1. State Of Rajasthan, Through The Principal Secretary,
Medical And Health Department, Secretariat, Jaipur.
2. The Director, Department Of State Health And Family
Welfare, Government Of Rajasthan, Jhalana Institutional
Area, Jhalana Doongri, Jaipur.
3. The Chief Medical Health Officer, Kota.
4. Medical And Health Officer, Government Community
Health Center, Sangod, Distt. Kota.
----Respondents
And other similar matters
as per Schedule appended
For Petitioner(s) : Mr. S.Gharana, Mr. Rajveer Sharma
Mr. Sandeep Garssa, Mr. Ram Pratap
Saini, Mr. Aamir Khan, Smt. Prakash
Yadav, Mr. Sanjay Bharati, Mr. Imran
Khan, Mr. Laxmi Kant Malpura, Mr. G.L.
Sharma, Mr. Surya Prakash,
Mr. Pradeep Singh, Mr. Tanuj Gupta,
Dr. Anil Sharma, Mr. Tanveer Ahamad,
Mr. R.D. Meena, Mr. N.L. Verma,
Mr. Sunil Kumar Singodiya,
Mr. Manish K. Saini, Mr. Vinod Jhajharia,
Mr. Raghu Nandan Sharma,
Mr. Arvind Kumar Sharma,
Dr. Saugath Roy, Mr. Vijay Pathak,
Mr. Sukhdev Singh Solanki,
Mr. Vikas Kabra, Mr. Naveen Dhuwan,
Mr. Birendra Singh, Mr. Shashank
Shekhar Pachauri, Mr. Ashwani Kumar
Kushwah, Ms. Komal Kumari Giri,
Mr. Bajrang Sepat, Mr. P.C. Sharma,
Ms. Madhumita Das, Mr. Mukesh
Choudhary, Mr. P.L. Saini, Mr. Banvari Lal
Saini, Mr. Vijay Singh Yadav,
Mr. Manvendra Singh Choudhary,
Mr. Abhishek B. Sharma, Mr. Kailash
Kumawat, Mr. Surendra Singh
[2023/RJJP/001204] (2 of 18) [CW-18156/2022]
Shekhawat, Mr. Yojan Sharma,
Mr. Raj Kumar Goyal, Mr. Gaurav
Saraswat, Mr. Mahendra Sharma,
Mr. Vijay Pathak, Mr. Gordhan Singh,
Mr. Shribhan Gurjar, Mr. Mukesh Pal
Jadoun, Mr. Avtar Singh Rathore,
Mr. Rohan Agarwal for Mr. J.K.
Moolchandani, Mr. Sukhraj Singh
Rathore, Ms. Mahi Yadav, Mr. Niraj Kumar
Yadav, Mr. Tarun Kumar Mishra,
Mr. Suresh Kumar, Mr. Govind Upadhyay,
Mr. Munesh Bhardwaj, Mr. Aditya Mishra,
Mr. Tej Singh, Mr. Yogesh Chawla,
Mr. Raj Kumar Kasana, Mr. Gaurav
Sharma Saraswat, Mr. R.K. Gouttam,
Mr. G.S. Gouttam, Mr. Tushar Saraswat,
Mr. Mukesh Kumar,Mr. Aniruddha Sharma
For Respondent(s) : Dr. Vibhuti Bhushan Sharma, AAG
HON'BLE MR. JUSTICE SUDESH BANSAL
Order
01/02/2023
1. In SBCWP No.19106/2022 application (1/2023) has been
filed seeking impleadment as party respondent.
2. For reasons mentioned in the application, the same is
allowed. Amended cause title, enclosed with application, is taken
on record.
3. In all these writ petition, petitioners have raised common
grievance for not issuing the experience certificate in the
prescribed format, due to which petitioners are unable to upload
their experience certificate while submitting application forms for
the respective posts of Nursing officer/pharmacist pursuant to
advertisement dated 16.11.2022.
4. The grievance in respect of issuing experience certificate in
the prescribed format has been dealt with and decided by the
Principal Seat at Jodhpur in case of Lala Ram Vs. State of
Rajasthan & ors. in SBCWP No.19677/2022 and other
[2023/RJJP/001204] (3 of 18) [CW-18156/2022]
connected writ petitions vide order dated 5.1.2023. The Court
has observed thus:-
"11. In a bid to ward off inconvenience and hardship to the
candidates and in order to expedite and streamline the
process of issuing experience certificate, it is deemed
expedient and hence ordered that:-
(i) Henceforth, the candidates will be required to
submit their application forms in two copies, out of
which one copy will be returned to the candidate
with a receipt with date and seal by the officials of
the concerned CMHO.
(ii) All the candidates will be required to submit a
copy of the experience certificate, issued by the
concerned agency/NGO/respective authorities while
submitting application for experience certificate.
(iii) All the candidates who have applied for
issuance of experience certificate by 12.01.2023,
will be issued experience certificates in prescribed
proforma in accordance with law, as early as
possible, latest by 16.01.2023.
(iv) The experience certificate will be issued on the
basis of experience gained and duties (name of
post/job) discharged by the candidates, regardless
of their opinion about concerned candidates'
entitlement for bonus marks.
(v) All the candidates will be permitted to submit
their online application form (upto the last date)
with the claim of bonus marks, even without
uploading the experience certificate.
(vi) After the process of submitting online
application form is over, the recruiting authority will
open the window/website at least for a period of
seven days and permit the candidates to
amend/modify their application form (if required)
and allow the candidates to upload the experience
certificate whose certificates will be issued after
16.01.2023.
(vii) Considering the judgments of this Court
rendered in the case of Mahipal Lakhera Vs. State of
Raj. & Ors. S.B. Civil Writ Petition No.2577/2020
decided on 11.01.2021 and Sanwar Mal Saran &
Ors. Vs. State of Rajasthan & Ors.:S.B. Civil Writ
Petition No.12080/2018, decided on 28.08.2018, it
is directed that the candidates who have worked in
108 Ambulance and Mobile Medical Units will apply
for experience certificate with copies of their earlier
experience certificates issued in the year
2013/2018. The concerned CMHOs will accordingly
verify them and issue experience certificate in the
new format, considering the judgments rendered in
the cases of Mahipal Lakhera (supra) and Sanwar
Mal Saran (supra).
(viii) The CMHOs concerned shall confine
themselves to issue experience certificate after
verifying the facts regarding experience gained on a
[2023/RJJP/001204] (4 of 18) [CW-18156/2022]
particular post, without bothering themselves about
candidate's eligibility/ entitlement for a particular
post and/or bonus marks. They will obviously
examine the actual work performed by the
candidates.
12. Needless to observe that above directions have been
issued only for the purpose of issuing the certificates. Mere
grant of experience certificate will not confer any right upon
the candidates to claim bonus marks. It will be open for the
respondents to verify the veracity and entitlement of
individual candidates on the basis of the experience gained,
nature of work performed and applicable law.
15. Rights of the respondents to reject/refuse experience
certificate in appropriate cases shall stand reserved and so
shall remain the candidates' rights to take legal recourse."
5. It is not in dispute that respondents in compliance of
aforesaid order dated 5.1.2023 has issued an office order dated
7.1.2023 for issuing experience certificates in prescribed format
and the date for issuance/submissions of experience certificate as
indicate in the office order dated 7.1.2023 have been rescheduled
and extended time to time. Thus, the grievance of petitioners, in
respect of not issuing the experience certificate in prescribed
format stands satisfied. Learned Additional Advocate General
appearing on behalf of respondents states that experience
certificates in prescribed format shall be issued, in furtherance to
their office order dated 7.1.2023, in respect of any of the person
asking for experience certificate, if already has not been issued.
6. Therefore, there is no need to issue any further directions
and it is observed that if any of the petitioner(s) is/are aggrieved
for non issuance of experience certificate in the prescribed format,
his/their case shall be governed by the order dated 5.1.2023
passed in case of Lala Ram (Supra) and respondents would
ensure the issuance of experience certificate and such directions
will apply for candidates/petitioners who have worked as "Covid
Health Assistant" and under "104 Medical Advice Service" as their
[2023/RJJP/001204] (5 of 18) [CW-18156/2022]
appointments were accorded to persons having GNM qualification
only.
7. It is not in dispute that during period of pandemic Covid-19,
the State Government engaged services of GNM on contractual
basis in order to increase the strength of man power to serve the
people at large and they were given appointment in the name of
"Covid Health Assistant". The candidates who served as "Covid
Health Assistant", during period of pandemic Covid-19, are
claiming to award incentive/bonus marks and for which the
Government of India has also extended its recommendations in
the letter dated 3.5.2021.
8. It has been pointed out that the Government of India,
Ministry of Health and Family Welfare, issued a letter dated
3.5.2021 and opined to accord incentives/recognition of services
of persons who rendered their services during period of Pandemic
Covid-19 related to Covid duties. In para No.17 of this letter, the
Central Government made recommendations to all State/UT
Governments to consider such persons for giving preference in
regular Government appointment. For ready reference Clause 17
of letter dated 3.5.2021 is extracted hereunder:
"17. The Central Government recommends to
State/UT Governments to consider giving preference
in regular Government appointments of Health
professionals through the respective Public Service
Commission/other recruitment bodies, for those
Health Professionals under this special scheme, who
complete a minimum of 100 days of Covid related
duty."
[2023/RJJP/001204] (6 of 18) [CW-18156/2022]
9. Learned Additional Advocate General appearing on behalf of
respondent-State, states at bar that the issue in respect of grant
of incentive/bonus marks to persons who rendered duties as
"Covid Health Assistant" during pandemic Covid-19, is under
consideration before the State Government. Simultaneously,
learned Additional Advocate General sought to argue that the
services of "Covid Health Assistant" were not undertaken for
clinical or alike nurse duties. In this respect, it is suffice to observe
that pandemic Covid-19 was a nationwide disaster and in such
natural calamity, the State being a welfare State was under
obligation to save the life and liberty of the people. The people
were scared of their death due to Covid-19 and as a welfare State,
the Government of Rajasthan successfully handled this difficult
task to serve the mankind at large in all respect. In this process,
the State Government have undertaken the services of "Covid
Health Assistant", to strengthen the manpower of Government. It
is not in dispute that for the recruitment of "Covid Health
Assistant" GNM was the essential qualification and all Covid Health
Assistants to whom contractual appointments were accorded by
the State Government, possess the requisite qualification of GNM.
It was not in hands of such appointed "Covid Health Assistant", to
chose their duties and whatever nature of duties either clinically or
in field or in any other manner, were assigned to them, they
performed their duties according to their assignments. As such it
is not just to deny incentive/bonus marks to them on the pretext
of not rendering clinical duties. However, since the issue in respect
of extending any incentive/bonus marks to such "Covid Health
[2023/RJJP/001204] (7 of 18) [CW-18156/2022]
Assistant", more particularly in light of the recommendations of
the Government of India in the letter dated 3.5.2021, is pending
for consideration and Government of Rajasthan is yet to take its
decision, therefore, it is open to the State to consider and decide
the issue and it is expected that the Government of Rajasthan
being a welfare State, would to consider the issue, taking into
consideration all the relevant facts and situation as also keeping in
mind the disastrous situation of pandemic Covid-19. Learned
Additional Advocate General seeks a period of 30 days time to
consider and decide the issue, therefore, this Court deems it just
and proper to direct respondents to finally decide the issue of
grant of incentives/bonus marks to "Covid Health Assistant" in
light of the letter dated 3.5.2021, issued by the Government of
India. Let exercise be completed preferably within a period of 30
days from receipt of copy of this order.
10. Nevertheless, the provisional experience certificate shall be
issued to such Covid Health Assistants who have rendered their
services during pandemic Covid-19 pursuant to the appointment
given by the State Government and their claim for bonus marks
shall be subject to the decision of the State Government as stated
hereinabove.
11. As far as entitlement of petitioner(s) to obtain the bonus
marks on the basis of their respective experience certificates,
issued pursuant to directions of the Hon'ble Court in case of Lala
Ram (Supra) and under interim orders passed by this Court,
respondents would decide their entitlement according to the policy
and in case any of the petitioner(s) or persons is/are aggrieved for
[2023/RJJP/001204] (8 of 18) [CW-18156/2022]
non-grant of bonus marks on the basis of his/her experience
certificate(s), he/she/they would be at liberty to raise the issue
before this Court, if any cause of action arises in this respect. In
these writ petitions the Court has not addressed the issue of
entitlement of bonus marks, on the experience certificate(s)
ordered to be issued to them.
12. Thus, with aforesaid directions/observations/liberty, all writ
petitions stand disposed of.
13. Stay application and other pending application(s), if any, also
stand disposed of.
14. SBCWP Nos.351/2023, 352/2023, 357/2023, 1132/2023,
19543/2022 and 826/2023 have been detached from this bunch of
writ petitions.
15. Copy of this order be placed in each connected matter
mentioned in the Schedule appended.
(SUDESH BANSAL),J
NITIN /122-357 Except 125, 158,
180, 273, 256, 257, 258, 299
[2023/RJJP/001204] (9 of 18) [CW-18156/2022]
SCHEDULE
S.No. Item No. Writ Petition No. Party Name
1. 123 SBCWP No.17967/2022 Anjeer Kumar State of Raj. &
Suman & Ors. Ors.
2. 124 SBCWP No.18118/2022 Vijay Kumawat & State of Raj. &
Ors. Ors.
3. 126 SBCWP No.18752/2022 Sheetal Sharma State of Raj. &
& Anr. Ors.
4. 127 SBCWP No.18807/2022 Vinod Kumar State of Raj. &
Meena & Ors. Ors.
5. 128 SBCWP No.18840/2022 Sandeep State of Raj. &
Shekhawat & Ors.
Ors.
6. 129 SBCWP No.18863/2022 Kriti Kumar State of Raj. &
Patidar Ors.
7. 130 SBCWP No.18870/2022 Dinesh Kumar State of Raj. &
Ors.
8. 131 SBCWP No.18874/2022 Mohammad State of Raj. &
Saddam Ors.
9. 132 SBCWP No.18877/2022 Dinesh Chand State of Raj. &
Jalwania Ors.
10. 133 SBCWP No.18878/2022 Gordhan Singh & State of Raj. &
Ors. Ors.
11. 134 SBCWP No.18880/2022 Bhuwnesh Kumar State of Raj. &
Ors.
12. 135 SBCWP No.18881/2022 Bhagy Singh & State of Raj. &
Ors. Ors.
13. 136 SBCWP No.18882/2022 Shrikant Sharma State of Raj. &
& Ors. Ors.
14. 137 SBCWP No.18890/2022 Sunita Suman State of Raj. &
Ors.
15. 138 SBCWP No.18985/2022 Sarafaraj State of Raj. &
Ahamad & Ors. Ors.
16. 139 SBCWP No.18997/2022 Chandra Prakash State of Raj. &
Verma & Ors. Ors.
17. 140 SBCWP No.19038/2022 Suresh Kumar State of Raj. &
Garhwal Ors.
18. 141 SBCWP No.19039/2022 Jaya Kumari State of Raj. &
Patidar Ors.
19. 142 SBCWP No.19040/2022 Giriraj Mishra State of Raj. &
Ors.
20. 143 SBCWP No.19065/2022 Hussain Kathat & State of Raj. &
Anr. Ors.
21. 144 SBCWP No.19091/2022 Ravindra Rawat State of Raj. &
Ors.
22. 145 SBCWP No.19106/2022 Pooja Rathore & State of Raj. &
Ors. Ors.
23. 146 SBCWP No.19109/2022 Babulal Diwan State of Raj. &
[2023/RJJP/001204] (10 of 18) [CW-18156/2022]
Ors.
24. 147 SBCWP No.19111/2022 Rajesh Kushwah State of Raj. &
Ors.
25. 148 SBCWP No.19115/2022 Shashikant & State of Raj. &
Ors. Ors.
26. 149 SBCWP No.19171/2022 Vijay Saini State of Raj. &
Ors.
27. 150 SBCWP No.19172/2022 Uganta Yogi State of Raj. &
Ors.
28. 151 SBCWP No.19175/2022 Krishna State of Raj. &
Ors.
29. 152 SBCWP No.19181/2022 Seema State of Raj. &
Ors.
30. 153 SBCWP No.19183/2022 Krishna Kumar State of Raj. &
Sharma & Ors. Ors.
31. 154 SBCWP No.19184/2022 Yogesh Sharma State of Raj. &
Ors.
32. 155 SBCWP No.19195/2022 Ved Prakash State of Raj. &
Sharma & Ors. Ors.
33. 156 SBCWP No.19198/2022 Kapil Kumar & State of Raj. &
Ors. Ors.
34. 157 SBCWP No.19208/2022 Kamal Singh State of Raj. &
Ors.
35. 159 SBCWP No.19340/2022 Kiran Sahu & State of Raj. &
Anr. Ors.
36. 160 SBCWP No.19356/2022 Amit Kumar State of Raj. &
Chaturvedi Ors.
37. 161 SBCWP No.19383/2022 Amit Kumar & State of Raj. &
Anr. Ors.
38. 162 SBCWP No.19413/2022 Bishan Lal Jat State of Raj. &
Ors.
39. 163 SBCWP No.19414/2022 Mukesh Nath State of Raj. &
Yogi Ors.
40. 164 SBCWP No.19416/2022 Narendra Raigar State of Raj. &
Ors.
41. 165 SBCWP No.19418/2022 Jagmohan Singh State of Raj. &
Ors.
42. 166 SBCWP No.19419/2022 Rinku Kumar State of Raj. &
Saini & Ors. Ors.
43. 167 SBCWP No.19420/2022 Siyaram Mali & State of Raj. &
Anr. Ors.
44. 168 SBCWP No.19421/2022 Sunil Kumar State of Raj. &
Sharma & Anr. Ors.
45. 169 SBCWP No.19432/2022 Tasleem Bano State of Raj. &
Ors.
46. 170 SBCWP No.19450/2022 Ghanshyam State of Raj. &
Gurjar Ors.
47. 171 SBCWP No.19455/2022 Firoz Mohammad State of Raj. &
Ors.
[2023/RJJP/001204] (11 of 18) [CW-18156/2022]
48. 172 SBCWP No.19473/2022 Balram State of Raj. &
Ors.
49. 173 SBCWP No.19480/2022 Rakesh Sharma State of Raj. &
& Ors. Ors.
50. 174 SBCWP No.19504/2022 Hanuman Sahai State of Raj. &
Kharetiya Ors.
51. 175 SBCWP No.19506/2022 Chandra Mohan State of Raj. &
Meena & Anr. Ors.
52. 176 SBCWP No.19514/2022 Mohammad State of Raj. &
Sadik Mirza & Ors.
Anr.
53. 177 SBCWP No.19518/2022 Ankur Singh State of Raj. &
Ors.
54. 178 SBCWP No.19520/2022 Pradeep Toonwal State of Raj. &
& Anr. Ors.
55. 179 SBCWP No.19521/2022 Manish Kumar State of Raj. &
Ors.
56. 181 SBCWP No.19548/2022 Mohammad Arif State of Raj. &
Ors.
57. 182 SBCWP No.19549/2022 Mohan Singh State of Raj. &
Ors.
58. 183 SBCWP No.19588/2022 Bhawana State of Raj. &
Ors.
59. 184 SBCWP No.19631/2022 Kanhaiya Lal State of Raj. &
Kumawat & ors Ors.
60. 185 SBCWP No.19632/2022 Foranta Saini State of Raj. &
Ors.
61. 186 SBCWP No.19635/2022 Amit Katara & State of Raj. &
Anr. Ors.
62. 187 SBCWP No.19636/2022 Rahul Lakahotiya State of Raj. &
& Ors. Ors.
63. 188 SBCWP No.19643/2022 Suresh Chand State of Raj. &
Mehta & Ors. Ors.
64. 189 SBCWP No.19645/2022 Sohindra Kumar State of Raj. &
Meena & Ors. Ors.
65. 190 SBCWP No.19712/2022 Veer Singh State of Raj. &
Gurjar & Ors. Ors.
66. 191 SBCWP No.19724/2022 Rekha Kumari State of Raj. &
Sharma & Ors. Ors.
67. 192 SBCWP No.19744/2022 Anil Kumar & State of Raj. &
Ors. Ors.
68. 193 SBCWP No.19773/2022 Jairam Sharma State of Raj. &
Ors.
69. 194 SBCWP No.19775/2022 Anil Kumar State of Raj. &
Sharma Ors.
70. 195 SBCWP No.19777/2022 Anjali & Ors State of Raj. &
Ors.
71. 196 SBCWP No.19779/2022 Mukesh Kumar State of Raj. &
Meena & Ors. Ors.
[2023/RJJP/001204] (12 of 18) [CW-18156/2022]
72. 197 SBCWP No.19780/2022 Rohitash & Ors. State of Raj. &
Ors.
73. 198 SBCWP No.25/2023 Kamlesh & ors. State of Raj. &
Ors.
74. 199 SBCWP No.31/2023 Anisha Khan State of Raj. &
Ors.
75. 200 SBCWP No.37/2023 Deepali Shukla & State of Raj. &
Ors. Ors.
76. 201 SBCWP No.43/2023 Raj Narayan State of Raj. &
Gurjar Ors.
77. 202 SBCWP No.44/2023 Rajina Kathat & State of Raj. &
Ors. Ors.
78. 203 SBCWP No.45/2023 Mona Sain & Anr. State of Raj. &
Ors.
79. 204 SBCWP No.46/2023 Ajaj Ahamad State of Raj. &
Ors.
80. 205 SBCWP No.47/2023 Dharmendra State of Raj. &
Ors.
81. 206 SBCWP No.50/2023 Vikas Dohila State of Raj. &
Ors.
82. 207 SBCWP No.51/2023 Mohd. Irshad State of Raj. &
Mirza & ors Ors.
83. 208 SBCWP No.54/2023 Mukesh Kumar State of Raj. &
Saini Ors.
84. 209 SBCWP No.55/2023 Geeta Singh State of Raj. &
Ors.
85. 210 SBCWP No.56/2023 Priyanka Bai State of Raj. &
Meena & Ors. Ors.
86. 211 SBCWP No.57/2023 Hemant Sharma State of Raj. &
& Ors. Ors.
87. 212 SBCWP No.59/2023 Narendra State of Raj. &
Soothwal Ors.
88. 213 SBCWP No.61/2023 Sandeep Tiwari State of Raj. &
Ors.
89. 214 SBCWP No.62/2023 Mohd. Imran State of Raj. &
Ors.
90. 215 SBCWP No.64/2023 Pramod Gurjar State of Raj. &
Ors.
91. 216 SBCWP No.66/2023 Gopal Lal Regar State of Raj. &
Ors.
92. 217 SBCWP No.68/2023 Narendra Kumar State of Raj. &
Ors.
93. 218 SBCWP No.69/2023 Rakesh Kumar State of Raj. &
Karsoliya Ors.
94. 219 SBCWP No.70/2023 Kamal Kant State of Raj. &
Nagar & Ors. Ors.
95. 220 SBCWP No.71/2023 Manoj Kumar State of Raj. &
Meena & Ors. Ors.
96. 221 SBCWP No.72/2023 Vinod Kumar Sen State of Raj. &
[2023/RJJP/001204] (13 of 18) [CW-18156/2022]
& Ors. Ors.
97. 222 SBCWP No.74/2023 Deshraj State of Raj. &
Ors.
98. 223 SBCWP No.75/2023 Praveen Kumar State of Raj. &
Ors.
99. 224 SBCWP No.118/2023 Vinay Kumar State of Raj. &
Meghwanshi Ors.
100. 225 SBCWP No.125/2023 Bhawna Devi State of Raj. &
Ors.
101. 226 SBCWP No.136/2023 Hemant Yadav State of Raj. &
Ors.
102. 227 SBCWP No.138/2023 Prakash Bijarnia State of Raj. &
Ors.
103. 228 SBCWP No.140/2023 Lokendra Malee State of Raj. &
& Anr. Ors.
104. 229 SBCWP No.142/2023 Surya Prakash State of Raj. &
Dholpuria Ors.
105. 230 SBCWP No.143/2023 Mohd. Safiq State of Raj. &
Anseri Ors.
106. 231 SBCWP No.147/2023 Hemant State of Raj. &
Ors.
107. 232 SBCWP No.149/2023 Dashrath Singh State of Raj. &
Solanki & Ors. Ors.
108. 233 SBCWP No.168/2023 Dhanraj Suman State of Raj. &
& Ors. Ors.
109. 234 SBCWP No.179/2023 Suresh Kumar State of Raj. &
Meena & Ors. Ors.
110. 235 SBCWP No.114/2023 Muniya Kumawat State of Raj. &
Ors.
111. 236 SBCWP No.215/2023 Sarfraz Ahamad State of Raj. &
Khan Ors.
112. 237 SBCWP No.218/2023 Nagendra Singh State of Raj. &
& Ors. Ors.
113. 238 SBCWP No.219/2023 Shubham Soni State of Raj. &
Ors.
114. 239 SBCWP No.220/2023 Ashish Kumar State of Raj. &
Sharma Ors.
115. 240 SBCWP No.223/2023 Abhishek Sharma State of Raj. &
Ors.
116. 241 SBCWP No.230/2023 Ramkesh & Ors. State of Raj. &
Ors.
117. 242 SBCWP No.236/2023 Manjula Balai State of Raj. &
Ors.
118. 243 SBCWP No.237/2023 Mohd. Akram State of Raj. &
Beg Ors.
119. 244 SBCWP No.245/2023 Anita Kumari State of Raj. &
Mehta & Anr. Ors.
120. 245 SBCWP No.246/2023 Raghvendra State of Raj. &
Singh Ors.
[2023/RJJP/001204] (14 of 18) [CW-18156/2022]
121. 246 SBCWP No.271/2023 Arun Singh State of Raj. &
Ors.
122. 247 SBCWP No.298/2023 Raghuveer Singh State of Raj. &
Chauhan Ors.
123. 248 SBCWP No.300/2023 Rajendra Kumar State of Raj. &
Meena & Ors. Ors.
124. 249 SBCWP No.301/2023 Vikram Singh State of Raj. &
Garwal & Ors. Ors.
125. 250 SBCWP No.302/2023 Bhagwan Singh State of Raj. &
Gurjar & Ors. Ors.
126. 251 SBCWP No.303/2023 Dharmendra State of Raj. &
Kumar Meena Ors.
127. 252 SBCWP No.305/2023 Prem Raj Meena State of Raj. &
& Ors Ors.
128. 253 SBCWP No.308/2023 Narayan Lal Saini State of Raj. &
Ors.
129. 254 SBCWP No.315/2023 Poonam Vyas & State of Raj. &
Anr. Ors.
130. 255 SBCWP No.321/2023 Mona Sain State of Raj. &
Ors.
131. 259 SBCWP No.568/2023 Ram Mahesh State of Raj. &
Meena Ors.
132. 260 SBCWP No.659/2023 Kamala State of Raj. &
Birjarniya Ors.
133. 261 SBCWP No.680/2023 Mohd. Talib & State of Raj. &
Ors. Ors.
134. 262 SBCWP No.684/2023 Neelam Swami & State of Raj. &
Ors. Ors.
135. 263 SBCWP No.699/2023 Avinash Kumar & State of Raj. &
ors. Ors.
136. 264 SBCWP No.706/2023 Amit Kumar & State of Raj. &
Ors. Ors.
137. 265 SBCWP No.723/2023 Rajesh Poter State of Raj. &
Ors.
138. 266 SBCWP No.724/2023 Antima Khangar State of Raj. &
Ors.
139. 267 SBCWP No.771/2023 Mohit Singhal & State of Raj. &
Anr. Ors.
140. 268 SBCWP No.810/2023 Seema Sharma State of Raj. &
Ors.
141. 269 SBCWP No.816/2023 Adil Hashmi State of Raj. &
Ors.
142. 270 SBCWP No.819/2023 Salish Ahmad State of Raj. &
Ors.
143. 271 SBCWP No.823/2023 Ratan Saini State of Raj. &
Ors.
144. 272 SBCWP No.824/2023 Dheeraj Jain & State of Raj. &
Ors. Ors.
145. 274 SBCWP No.830/2023 Pooja Sharma State of Raj. &
[2023/RJJP/001204] (15 of 18) [CW-18156/2022]
Ors.
146. 275 SBCWP No.831/2023 Sonu Sharma State of Raj. &
Ors.
147. 276 SBCWP No.832/2023 Rajni Saini & State of Raj. &
Ors. Ors.
148. 277 SBCWP No.833/2023 Anita Sharma & State of Raj. &
Ors. Ors.
149. 278 SBCWP No.838/2023 Navanshu Kumar State of Raj. &
& Anr. Ors.
150. 279 SBCWP No.839/2023 Ankur Kumar State of Raj. &
Yadav Ors.
151. 280 SBCWP No.862/2023 Kamal Singh State of Raj. &
Ors.
152. 281 SBCWP No.864/2023 Vikas Sharma & State of Raj. &
Anr. Ors.
153. 282 SBCWP No.880/2023 Goura Devi State of Raj. &
Gurjar & Anr. Ors.
154. 283 SBCWP No.898/2023 Sameena Khan State of Raj. &
Ors.
155. 284 SBCWP No.899/2023 Sunita Kumari State of Raj. &
Saini Ors.
156. 285 SBCWP No.902/2023 Hemraj State of Raj. &
Choudhary Ors.
157. 286 SBCWP No.918/2023 Rajesh Kumar State of Raj. &
Sharma Ors.
158. 287 SBCWP No.922/2023 Vasim Akram State of Raj. &
Ors.
159. 288 SBCWP No.930/2023 Jugal Kishore & State of Raj. &
Ors. Ors.
160. 289 SBCWP No.937/2023 Vimlesh Kumari State of Raj. &
Ors.
161. 290 SBCWP No.939/2023 Ms. Lalita Bai State of Raj. &
Meena & Ors. Ors.
162. 291 SBCWP No.941/2023 Mukesh Kumar State of Raj. &
Gupta Ors.
163. 292 SBCWP No.982/2023 Indra Raj Gurjar State of Raj. &
& Ors. Ors.
164. 293 SBCWP No.983/2023 Manish Sharma & State of Raj. &
Ors. Ors.
165. 294 SBCWP No.989/2023 Balram Meena & State of Raj. &
Anr. Ors.
166. 295 SBCWP No.1907/2023 Ramvaran Singh State of Raj. &
& Anr. Ors.
167. 296 SBCWP No.1104/2023 Ravindra Singh State of Raj. &
Hada Ors.
168. 297 SBCWP No.1114/2023 Lokesh Shrimali State of Raj. &
Ors.
169. 298 SBCWP No.1127/2023 Poonam Kumari State of Raj. &
& Anr. Ors.
[2023/RJJP/001204] (16 of 18) [CW-18156/2022]
170. 300 SBCWP No.1149/2023 Anju Devi & Anr. State of Raj. &
Ors.
171. 301 SBCWP No.1150/2023 Rina Kumari State of Raj. &
Mehar Ors.
172. 302 SBCWP No.1197/2023 Pushpa Kaswan State of Raj. &
& Ors. Ors.
173. 303 SBCWP No.1223/2023 Deepak Kumar State of Raj. &
Katara Ors.
174. 304 SBCWP No.1227/2023 Subhash Saini State of Raj. &
Ors.
175. 305 SBCWP No.1228/2023 Pawan Singh State of Raj. &
Ors.
176. 306 SBCWP No.1229/2023 Sahab Singh State of Raj. &
Meena & Anr. Ors.
177. 307 SBCWP No.1234/2023 Manish Regar & State of Raj. &
Ors. Ors.
178. 308 SBCWP No.1238/2023 Shyam Sundar State of Raj. &
Sharma Ors.
179. 309 SBCWP No.1242/2023 Mukesh Kumar State of Raj. &
Ors.
180. 310 SBCWP No.1245/2023 Shalu Kumari & State of Raj. &
Anr. Ors.
181. 311 SBCWP No.1246/2023 Rakesh Kumar & State of Raj. &
Ors. Ors.
182. 312 SBCWP No.1315/2023 Rajneesh Meena State of Raj. &
& Ors. Ors.
183. 313 SBCWP No.1336/2023 Sangeeta State of Raj. &
Dhakad Ors.
184. 314 SBCWP No.1445/2023 Ajeet Singh State of Raj. &
Ors.
185. 315 SBCWP No.1448/2023 Neeraj Kumar State of Raj. &
Meena & Ors. Ors.
186. 316 SBCWP No.1458/2023 Ms. Meena State of Raj. &
Kumari Ors.
187. 317 SBCWP No.1481/2023 Ajay Kumar State of Raj. &
Meena Ors.
188. 318 SBCWP No.1482/2023 Beena Kumari State of Raj. &
Bairwa Ors.
189. 319 SBCWP No.1487/2023 Mahendra Kumar State of Raj. &
Meena & Ors. Ors.
190. 320 SBCWP No.1489/2023 Sanju Meena State of Raj. &
Ors.
191. 321 SBCWP No.1490/2023 Shaharukh State of Raj. &
Ors.
192. 322 SBCWP No.1530/2023 Rakesh Kumar State of Raj. &
Sharma & Ors. Ors.
193. 323 SBCWP No.1532/2023 Pista Kumari State of Raj. &
Yadav Ors.
194. 324 SBCWP No.1534/2023 Rajkumar Katara State of Raj. &
[2023/RJJP/001204] (17 of 18) [CW-18156/2022]
& Ors. Ors.
195. 325 SBCWP No.1535/2023 Krishna State of Raj. &
Ors.
196. 326 SBCWP No.1536/2023 Gaurav Kumar State of Raj. &
Bhardwaj & Anr. Ors.
197. 327 SBCWP No.1540/2023 Ramavtar Gurjar State of Raj. &
Ors.
198. 328 SBCWP No.1541/2023 Brij Sundar State of Raj. &
Sharma Ors.
199. 329 SBCWP No.1544/2023 Brij Kishore State of Raj. &
Ors.
200. 330 SBCWP No.1555/2023 Gopal Ram State of Raj. &
Sunda & Ors. Ors.
201. 331 SBCWP No.1560/2023 Hari ram Gurjar State of Raj. &
& Ors. Ors.
202. 332 SBCWP No.1562/2023 Ms. Seema State of Raj. &
Kumari Sharma Ors.
& Ors.
203. 333 SBCWP No.1563/2023 Laxman Singh State of Raj. &
Khatana & Ors. Ors.
204. 334 SBCWP No.1590/2023 Ajay Mehta State of Raj. &
Ors.
205. 335 SBCWP No.1597/2023 Ramesh Chand & State of Raj. &
Ors. Ors.
206. 336 SBCWP No.1603/2023 Kanhaiya Lal State of Raj. &
Suman & Ors. Ors.
207. 337 SBCWP No.1634/2023 Jyoti Yogi & Ors. State of Raj. &
Ors.
208. 338 SBCWP No.1639/2023 Lalit Meena & State of Raj. &
ors. Ors.
209. 339 SBCWP No.1643/2023 Naveen Kumar State of Raj. &
Meena & Ors. Ors.
210. 340 SBCWP No.1648/2023 Mashuk Ahmad & State of Raj. &
Ors. Ors.
211. 341 SBCWP No.1649/2023 Mohd. Arif State of Raj. &
Ors.
212. 342 SBCWP No.1651/2023 Sukhram Meena State of Raj. &
& Ors. Ors.
213. 343 SBCWP No.1652/2023 Bharat Kumar State of Raj. &
Kachawa Ors.
214. 344 SBCWP No.1654/2023 Laxmi Sethi State of Raj. &
Ors.
215. 345 SBCWP No.1656/2023 Pradeep Aerval State of Raj. &
Ors.
216. 346 SBCWP No.1657/2023 Hariom Meena State of Raj. &
Ors.
217. 347 SBCWP No.1658/2023 Sunita Chechi & State of Raj. &
Anr. Ors.
[2023/RJJP/001204] (18 of 18) [CW-18156/2022]
218. 348 SBCWP No.1659/2023 Rahul Kumar State of Raj. &
Sharma Ors.
219. 349 SBCWP No.1661/2023 Sandeep Khatkar State of Raj. &
Ors.
220. 350 SBCWP No.1662/2023 Kalawati Airwal & State of Raj. &
ors. Ors.
221. 351 SBCWP No.1668/2023 Jitendra Kumar State of Raj. &
Gaud & Ors. Ors.
222. 352 SBCWP No.1674/2023 Mahendra Kumar State of Raj. &
Carpenter Ors.
223. 353 SBCWP No.1676/2023 Hansraj Nagar State of Raj. &
Ors.
224. 354 SBCWP No.1679/2023 Ganesh Meena & State of Raj. &
ors. Ors.
225. 355 SBCWP No.1680/2023 Sahil Saxena & State of Raj. &
Ors. Ors.
226. 356 SBCWP No.1689/2023 Mohin Khan & State of Raj. &
Ors. Ors.
227. 357 SBCWP No.1690/2023 Mr. Suresh State of Raj. &
Kumar & Ors. Ors.
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