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Ravi Morani S/O Ramesh Morani Sindhi vs State Of Rajasthan (2023:Rj-Jp:39423)
2023 Latest Caselaw 6715 Raj/2

Citation : 2023 Latest Caselaw 6715 Raj/2
Judgement Date : 13 December, 2023

Rajasthan High Court

Ravi Morani S/O Ramesh Morani Sindhi vs State Of Rajasthan (2023:Rj-Jp:39423) on 13 December, 2023

Author: Mahendar Kumar Goyal

Bench: Mahendar Kumar Goyal

                                   [2023:RJ-JP:39423]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                            S.B. Criminal Miscellaneous (Petition) No. 276/2022

                                    Ravi Morani S/o Ramesh Morani Sindhi, Aged About 30 Years,
                                    R/o Plot No. 664, Janpath Lane No. 8, Rani Satinagar, Nirman
                                    Nagar, Jaipur Police Station Shyamnagar, Jaipur, Rajasthan.
                                                                                            ----Accused/Petitioner
                                                                       Versus
                                    1.      State Of Rajasthan, Trhough The Govt. Advocate.
                                    2.      Akhilesh Kumar S/o Santosh Jain, Aged About 31 Years,
                                            R/o Tirupati Nagar, Hindaun, Karauli, Rajasthan.
                                                                                 ----Complainant/Respondents

For Petitioner(s) : Mr. Arvind Sharma with Ms. Mamta Agarwal For Respondent(s) : Mr. Riyasat Ali, P.P. Mr. Vijay Pathak

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

13/12/2023

Learned counsel for the respondent No.2-complainant would

submit that this criminal miscellaneous petition is rendered

infructuous in view of submission of negative final report by the

investigating agency after the investigation.

Learned counsel for the petitioner does not dispute the

aforesaid statement.

In view thereof, this criminal miscellaneous petition is

dismissed as infructuous.

(MAHENDAR KUMAR GOYAL),J

Manish/750

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