Sunday, 17, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Ravidutt Washith S/O Deviram vs State Of Rajasthan (2023:Rj-Jp:38435)
2023 Latest Caselaw 6632 Raj/2

Citation : 2023 Latest Caselaw 6632 Raj/2
Judgement Date : 7 December, 2023

Rajasthan High Court

Ravidutt Washith S/O Deviram vs State Of Rajasthan (2023:Rj-Jp:38435) on 7 December, 2023

Author: Ganesh Ram Meena

Bench: Ganesh Ram Meena

[2023:RJ-JP:38435]

     HIGH COURT OF JUDICATURE FOR RAJASTHAN
                 BENCH AT JAIPUR

             S.B. Civil Writ Petition No. 19121/2023

Ramesh Chand S/o Sukhram, Aged About 62 Years, R/o
Ward No. 2, Gangapur City, District Gangapur City (Raj.)
                                                                    ----Petitioner
                                     Versus
1.      State Of Rajasthan, Through Principal Secretary, De-
        partment Of Education, Govt. Of Rajasthan, Secre-
        tariat, Jaipur (Raj.)
2.      Principal Secretary, Department Of Finance, Govt. Of
        Rajasthan, Secretariat, Jaipur (Raj).
3.      Director, Directorate Of Pension And Pensioner's
        Welfare, Rajasthan, Jyoti Nagar, Jaipur (Raj).
4.      Director, Secondary Education Department, Bikaner,
        Rajasthan.
5.      District Education Officer, Secondary Education, Ka-
        rauli, Rajasthan.
6.      Principal, Govt. Senior Secondary School, Todabhim,
        Tehsil Todabhim, District Karauli, Rajasthan.
                                                                 ----Respondents

And other similar matters as per Schedule appended

For Petitioner(s) : Mr. Sudhir Yadav Mr. Raj Kumar Sharma Mr. Ram Rakh Sharma For Respondent(s) : Mr. SS Raghav, AAG Mr. Pradeep Kalwania, GC Mr. Imran Khan, AGC

HON'BLE MR. JUSTICE GANESH RAM MEENA

Order

07/12/2023

[2023:RJ-JP:38435] (2 of 10) [CW-19121/2023]

1. Since the controversy involved in all these petitions

(schedule appended) is identical, hence, same are being de-

cided by this common order.

2. Learned counsel for the parties submit that the issue

involved in the present writ petitions have already been put

to rest by the Division Bench judgment of this Court in case

of Ramesh Chander Gupta vs. State of Rajasthan &

Ors. in D.B. Civil Writ Petition No.2800/2021 and

other connected matters, decided on 17.10.2023.

3. In the case of Ramesh Chander Gupta (supra), Di-

vision Bench of this Court inter-alia while referring to orders

passed in Union of India & Ors. vs. Manohar Lal & Ors.: D.B.

Civil Writ Petition No.5445/2022, decided on 07.08.2023 &

the Commissioner, Kendriya Vidyalaya Sangathan & Anr. vs.

Ram Karan Bhakar & Ors.: D.B. Civil Writ Petition

No.4139/2022 as well as judgment of Hon'ble Supreme

Court in the case of The Director (Admn. and HR) KPTCL &

Ors. vs. C.P. Mundinamani & Ors.: 2023 SCC online SC 401

has passed the following directions:-

"It is also brought to the notice of this Court that Special Leave Petition (C) No.3420/2023 and Special Leave Petition (C) No.1001/2023 have also been dis- posed off on 19.05.2023. A copy of orders dated 11.04.2023 and 19.05.2023 passed by Hon'ble Supreme Court have also been placed on record. Therefore, the present petitions are also disposed off on the same terms with direction to the respondents to consider the claim of the petitioners and pass ap- propriate orders and other consequential benefits as per their entitlement. Whatever amount is found payable be also released within a period of one month. Accordingly, the present petitions are dis- posed of."

[2023:RJ-JP:38435] (3 of 10) [CW-19121/2023]

4. Learned AAG appearing for the respondents does not

dispute the fact that the issue, as raised in the present writ

petitions is similar to Ramesh Chander Gupta (supra).

5. In view of the joint statement of the learned counsel

for the parties, this Court deems it just and proper to dis-

pose of these writ petitions on the same terms and with di-

rection to the respondents to consider the petitioners' claim

and pass appropriate orders in the light of the Division

Bench judgment, as referred to above, within a period of

two months.

6. A copy of this order be placed in each connected file.

(GANESH RAM MEENA),J

Naval Kishor-RAHUL/668-687,689-710 & 712,713

[2023:RJ-JP:38435] (4 of 10) [CW-19121/2023]

SCHEDULE

S.B. Civil Writ Petition No. 14485/2023

Ghasilal Bairwa S/o Chunnilal Bairwa

----Petitioner Versus State Of Rajasthan

----Respondent

S.B. Civil Writ Petition No. 14489/2023 Bhagwat Sahai Meena S/o Arjun

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Civil Writ Petition No. 14494/2023 Phool Chand S/o Jai Dayal

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Civil Writ Petition No. 14495/2023 Vishwa Vimohan Dixit S/o Late Shri Ganga Prasad Dixit

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Civil Writ Petition No. 14542/2023 Shiv Lal Swami S/o Hari Singh Swami

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Civil Writ Petition No. 14576/2023 Ram Singh S/o Shri Gopal Singh

----Petitioner Versus Principal Secretary

----Respondent S.B. Civil Writ Petition No. 14611/2023

[2023:RJ-JP:38435] (5 of 10) [CW-19121/2023]

Man Singh S/o Sadiram

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Civil Writ Petition No. 14668/2023 Ravidutt Washith S/o Deviram

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Civil Writ Petition No. 15036/2023 Ranveer Singh Yadav S/o Budhidhar Yadav

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Civil Writ Petition No. 15072/2023 Ram Singh Yadav S/o Prabhudayal

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Civil Writ Petition No. 15106/2023 Sahi Ram S/o Chitru Ram Yadav

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Civil Writ Petition No. 15124/2023 Nahar Singh S/o Makhan Ram

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Civil Writ Petition No. 15158/2023 Kunwar Singh Yadav S/o Ram Pat Yadav

----Petitioner Versus State Of Rajasthan

[2023:RJ-JP:38435] (6 of 10) [CW-19121/2023]

----Respondent S.B. Civil Writ Petition No. 15161/2023 Dharam Raj Jangid S/o Badri Lal Jangid

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Civil Writ Petition No. 15175/2023 Laxman Prasad S/o Bodan Ram

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Civil Writ Petition No. 15197/2023 Dharmpal Harijan S/o Sadhu Ram

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Civil Writ Petition No. 15198/2023 Rajendra Kumar S/o Hari Singh

----Petitioner Versus State Of Rajasthan

----Respondent

S.B. Civil Writ Petition No.15452/2023

Virendra Singh Mehta S/o Chiranji Lal

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Civil Writ Petition No. 15453/2023 Mahesh Kumar Ardawatia S/o Nand Lal

----Petitioner Versus State Of Rajasthan

----Respondent

[2023:RJ-JP:38435] (7 of 10) [CW-19121/2023]

S.B. Civil Writ Petition No. 15939/2023 Nirmala Sharma W/o Satish Kumar Sharma

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Civil Writ Petition No. 16107/2023 Satyaveer Singh S/o Shrichand Ram

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Civil Writ Petition No. 16108/2023 Shakuntala Sharma W/o Omprakash Sharma

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Civil Writ Petition No. 16111/2023 Beer Singh Kulhar S/o Brijlal

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Civil Writ Petition No. 16118/2023 Girish Kumar Sharma S/o Govind Narayan Sharma

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Civil Writ Petition No. 16198/2023 Satya Narayan Sharma S/o Shri Mohan Lal Sharma

----Petitioner Versus The State Of Rajasthan

----Respondent S.B. Civil Writ Petition No. 16640/2023 Satya Narayan Sharma S/o Data Ram Sharma

----Petitioner Versus

[2023:RJ-JP:38435] (8 of 10) [CW-19121/2023]

State Of Rajasthan

----Respondent S.B. Civil Writ Petition No. 16642/2023 Jagdish Prasad Saini S/o Madha Ram Saini

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Civil Writ Petition No. 17014/2023 Jagdish S/o Badru Ram

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Civil Writ Petition No. 17059/2023 Ram Singh Yadav S/o Ramlal

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Civil Writ Petition No. 17242/2023 Babu Lal Saini S/o Shri Bodan Lal Saini

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Civil Writ Petition No. 17266/2023 Babu Lal Sharma S/o Shri Jagdish Prasad Sharma

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Civil Writ Petition No. 17309/2023 Bhagwan Sahai Sharma S/o Late Ramjilal Sharma

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Civil Writ Petition No. 17379/2023 Raghuvir Prasad Sharma S/o Shri Ram Kishore Sharma

[2023:RJ-JP:38435] (9 of 10) [CW-19121/2023]

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Civil Writ Petition No. 17380/2023 Satyaveer Singh S/o Khemchand

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Civil Writ Petition No. 17392/2023 Amar Kumar Awasthi S/o Shri Ramesh Chandra Awasthi

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Civil Writ Petition No. 17525/2023 Vimla W/o Late Om Prakash Choudhary

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Civil Writ Petition No. 17585/2023 Satyendra Prakash Sahal S/o Late Shri Gyarsi Narain Sharma

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Civil Writ Petition No. 17637/2023 Ramji Lal S/o Ramu Lal Yadav

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Civil Writ Petition No. 18008/2023 Phool Chand Saini S/o Onkarmal Saini

----Petitioner Versus State Of Rajasthan

[2023:RJ-JP:38435] (10 of 10) [CW-19121/2023]

----Respondent S.B. Civil Writ Petition No. 18649/2023 Ritu Gupta W/o Prabhat Gupta

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Civil Writ Petition No. 19008/2023 Rajendra Singh S/o Thage Singh

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Civil Writ Petition No. 15902/2023 Satish Kumar Sharma S/o Rameshwar Dayal Sharma

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Civil Writ Petition No. 18004/2023 Birbal S/o Puranmal

----Petitioner Versus State Of Rajasthan

----Respondent

Powered by TCPDF (www.tcpdf.org)

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 

LatestLaws Partner Event : IJJ

 
 
Latestlaws Newsletter