Saturday, 16, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Kheta Ram vs The State Of Rajasthan ...
2023 Latest Caselaw 10455 Raj

Citation : 2023 Latest Caselaw 10455 Raj
Judgement Date : 6 December, 2023

Rajasthan High Court - Jodhpur

Kheta Ram vs The State Of Rajasthan ... on 6 December, 2023

[2023:RJ-JD:42460]

      HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                       JODHPUR
                S.B. Civil Writ Petition No. 17406/2023

1.       Kheta Ram S/o Girdhari Ram, Aged About 29 Years, R/o
         Village Shivkar, Barmer, District Barmer, Presently Posting
         Computer Operator At Government Medical College And
         Hospital, Barmer, District Barmer.
2.       Hitesh Soni S/o Amrit Lal Soni, Aged About 24 Years, R/o
         Village Juna Kerado Marg, Ward No. 7, Barmer, District
         Barmer      Presently       Posting        Computer           Operator     At
         Government       Medical       College       And         Hospital,   Barmer,
         District Barmer.
3.       Sanjay Darji S/o Shembhu Lal Darji, Aged About 32
         Years, R/o Presently Posting Men With Machine At Phc
         Devalpal, District Dungarpur.
4.       Ashok Kumar S/o Toga Ram, Aged About 29 Years, R/o
         Present Posting Men With Machine At Chc Sindhari,
         District Balotra.
5.       Pawan Kumar S/o Fua Ram, Aged About 24 Years, R/o
         Presently    Posting      Sawathay          Marg         Darshak     At   Chc
         Sindhari, District Balotra.
6.       Paarak Singh S/o Mang Singh, Aged About 40 Years, R/o
         Presently Posting Men With Machine At Chc Sindhari,
         District Balotra.
7.       Kamlesh S/o Dhanraj, Aged About 43 Years, R/o Presently
         Posting Helper At Chc Sindahri, District Balotra.
8.       Sangita Devi D/o Kamlesh Kumar, Aged About 41 Years,
         R/o Presently Posting Helper At Chc Sindhari, District
         Balotra.
9.       Mana Ram D/o Pukharaj, Aged About 46 Years, R/o
         Presently Posting Lc At Chc Sindhari, District Balotra.
10.      Meena Devi D/o Pukharaj, Aged About 46 Years, R/o
         Presently Posting Lc And Chc Sindhari, District Balotra.
11.      Dharmendra Singh S/o Narayan Ram, Aged About 39
         Years, R/o Presently Posted At Sawathay Marg Darshak At
         Chc Bayatu, District Balotra.
12.      Bhanwar Lal S/o Lalu Ram, Aged About 45 Years, R/o
         Presently Posting Men With Machine At Chc Bayatu,
         District Balotra.


                      (Downloaded on 07/12/2023 at 08:45:41 PM)
 [2023:RJ-JD:42460]                    (2 of 4)                         [CW-17406/2023]


13.      Ajay Kumar S/o Nemichand, Aged About 28 Years, R/o
         Presently   Posting       Sawathay         Marg          Darshak   At   Gmc
         Barmer, District Barmer.
14.      Vinod S/o Purushotam Das, Aged About 37 Years, R/o
         Presently   Posting       Sawathay         Marg          Darshak   At   Gmc
         Barmer, District Barmer.
15.      Dusyan Singh S/o Mahndra Singh, Aged About 27 Years,
         R/o Presently Posting Men With Machine At Gmc Barmer,
         District Barmer.
16.      Anita Lkhvani D/o Ashok Kumar, Aged About 21 Years, R/
         o Presently Posting Men With Machine At Gmc Barmer,
         District Barmer.
17.      Shyam Lal S/o Mansha Ram, Aged About 31 Years, R/o
         Presently Posting At Men With Machine At Gmc Barmer,
         District Barmer.
18.      Dinesh Kumar S/o Devi Lal, Aged About 22 Years, R/o
         Presently Posting At Men With Machine At Gmc Barmer,
         District Barmer.
19.      Mahesh Kumar Bothra S/o Mohan Lal, Aged About 43
         Years, R/o Presently Posting Pharmacist At Gmc Barmer,
         District Barmer.
20.      Rakesh Kumar S/o Loonkaran Soni, Aged About 35 Years,
         R/o Presently Posting At Pharmacist At Gmc Barmer,
         District Barmer.
21.      Umed Kumar S/o Bansi Lal, Aged About 29 Years, R/o
         Presently Posting At Men With Machine At Gmc Barmer,
         District Barmer.
22.      Khiya Ram S/o Achala Ram, Aged About 22 Years, R/o
         Presently Posting At Men With Machine, Phc Khara,
         Machechan, District Barmer.
                                                                      ----Petitioners
                                     Versus
1.       The State Of Rajasthan, Through Principal Secretary,
         Medical     And      Health       Department,             Government     Of
         Rajasthan Secretariat, Jaipur.
2.       Director,   Public    Health       Medical       And Health        Service,
         Rajasthan, Swasthya Bahwan, Tilak Marg, Jaipur.
3.       Joint Secretary, Finance Department, Government Of


                      (Downloaded on 07/12/2023 at 08:45:41 PM)
 [2023:RJ-JD:42460]                      (3 of 4)                        [CW-17406/2023]


          Rajasthan, Secretariat Jaipur.
4.        Rajasthan        Medical      Service     Corporation         Department,
          Through Its Chairman/managing Director, Gandhi Block,
          Swasthya Bhawan Tilak Marg, C Scheme Jaipur.
5.        Nodal Officer, Mndy/mnjy, Medical And Health Services,
          Rajasthan, Swasthya Bhawan, Tilak Marg, Jaipur.
6.        Chief Medical And Health Officer, Barmer.
7.        Chief Medical And Health Officer, Balotra.
8.        Chief Medical And Health Officer, Dungarpur.
9.        Principal, Government Medical College And Hospital,
          Barmer, District Barmer.
10.       Block Chief Medical And Health Officer, Sindhari.
11.       Block Chief Medical And Health Officer, Bayatu.
12.       Block Chief Medical And Health Officer, Barmer.
13.       Block Chief Medical And Health Officer, Dungarpur.
                                                                    ----Respondents


For Petitioner(s)             :   Mr. Tanwar Singh
For Respondent(s)             :   ---



               HON'BLE MR. JUSTICE ARUN MONGA

Order

06/12/2023

1. Petitioner's grievance is that he was working on contract

basis under the respondents and he is apprehending

disengagement of his services.

2. Learned counsel for the petitioner submits that the

petitioner would be satisfied if the respondents take a decision on

his representation (which he would be filing) in light of the

judgment dated 19.01.2021 passed by this Court in the case of Jai

Prakash Ganchi & Ors. Vs. State of Raj. & Ors. (S.B.Civil Writ

[2023:RJ-JD:42460] (4 of 4) [CW-17406/2023]

Petition No.7273/2020) and also in light of circular dated

02.09.2020.

3. The present writ petition is, therefore, disposed of with

the direction to the petitioner to file a representation along with

photostat copy of the judgment in the case of Jai Prakash

Ghanchi(supra) and photostat copy of the circular dated

02.09.2020 within a period of four weeks from today.

4. In case, representation is so filed, the competent authority

shall do the needful, in accordance with law, preferably within a

period of eight weeks from receipt thereof.

5. It is made clear that aforesaid direction to decide the

representation has been issued only with a view to ensure

expeditious redressal of petitioner's grievance. The same may not

be construed to be an order to decide the representation in a

particular manner.

6. The stay application also stands disposed of accordingly.

7. The order has been passed based on the submissions

made in the petition, the respondents would be free to examine

the veracity of the contents of representation and only in case the

averments made therein are found to be correct, the petitioner

would be entitled to the relief sought by him.

(ARUN MONGA),J 113-DhananjayS/-

Powered by TCPDF (www.tcpdf.org)

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter