Citation : 2023 Latest Caselaw 10241 Raj
Judgement Date : 1 December, 2023
[2023:RJ-JD:41410]
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR
S.B. Civil Writ Petition No. 6937/2018
Shiv Shankar Sharma S/o Sh. Jai Narayan Sharma, R/o Opp.
Nagar Nigam, Hanuman Hatha Bikaner.
----Petitioner
Versus
1. State Of Rajasthan Through The Secretary, Elementary
Education Department, Govt. Of Rajasthan, Jaipur.
2. Director, Elementary Education, Rajasthan, Bikaner.
3. District Education Officer, Elementary Education, Bikaner.
----Respondents
Connected With
S.B. Civil Writ Petition No. 14250/2016
Hanumana Ram Mada S/o Sh. Lalu Ram Ji, R/o Baba Bas Rasisar
Tehsil Nokha Distt. Bikaner
----Petitioner
Versus
1. State Of Rajasthan Through The Director Elementary
Education, Bikaner
2. District Education Officer, Elementary Education, Bikaner
3. Rajasthan Civil Services Appellate Court Jodhpur Through
Its Registrar
----Respondents
S.B. Civil Writ Petition No. 14443/2016
Bhanwar Lal Siyag S/o Sh. Raju Ram Siyag, R/o Village And Post
Roda Tehsil Nokha Distt. Bikaner
----Petitioner
Versus
1. State Of Rajasthan Through The Director Elementary
Education, Bikaner
2. District Education Officer, Elementary Education, Bikaner
3. Rajasthan Civil Services Appellate Court Jodhpur Through
Its Registrar
----Respondents
S.B. Civil Writ Petition No. 14444/2016
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[2023:RJ-JD:41410] (2 of 5) [CW-6937/2018]
Dharmendra Singh Yadav S/o Sh. Mohan Singh Yadava, R/o
Ugampura Ward No. 2, Nokha District Bikaner
----Petitioner
Versus
1. State Of Rajasthan Through The Director Elementary
Education, Bikaner
2. District Education Officer, Elementary Education Bikaner
3. Rajasthan Civil Services Appellate Court Jodhpur Through
Its Registrar
----Respondents
S.B. Civil Writ Petition No. 14752/2016
Subhash Chandra Godara Son Of Sh. Laxmi Narayan Godara, R/o
Near Jain P.g. College Nokha Road, Ganga Sahar, Bikaner
----Petitioner
Versus
1. State Of Rajasthan Through The Director Elementary
Education Bikaner
2. District Education Officer, Elementary Education Bikaner
3. Rajasthan Civil Services Appellate Court Jodhpur Through
Its Registrar
----Respondents
S.B. Civil Writ Petition No. 15030/2016
Luna Ram S/o Sh. Kisna Ram Kumawat, R/o Village And Post-
Bhadla Tehsil-Nokha Distt. Bikaner
----Petitioner
Versus
1. State Of Rajasthan Through The Director, Elementary
Education, Bikaner
2. District Education Officer, Elementary Education Bikaner
3. Rajasthan Civil Services Appellate Court, Jodhpur Through
Its Registrar
----Respondents
S.B. Civil Writ Petition No. 15036/2016
Dungar Ram Meghwal S/o Sh. Chotha Ram, R/o Village And Post
Kumbhasar, Tehsil- Nokha, District- Bikaner
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[2023:RJ-JD:41410] (3 of 5) [CW-6937/2018]
----Petitioner
Versus
1. State Of Rajasthan Through The Director, Elementary
Education, Bikaner
2. District Education Officer, Elementary Education, Bikaner
3. Rajasthan Civil Services Appellate Court, Jodhpur Through
Its Registrar
----Respondents
S.B. Civil Writ Petition No. 15037/2016
Fusa Ram S/o Sh. Ramu Ram, R/o Village And Post
Gajsukhdesar Tehsil Nokha Distt. Bikaner
----Petitioner
Versus
1. State Of Rajasthan Through The Director, Elementary
Education Bikaner
2. District Education Officer, Elementary Education, Bikaner
3. Rajasthan Civil Services Appellate Court Jodhpur Through
Its Registrar
----Respondents
S.B. Civil Writ Petition No. 317/2017
Smt. Leela Devi Sharma W/o Sh. Umashankar Guar D/o Sh.
Gulab Chand Sharma, R/o V.p.o Sidhmukh, Tehsil Rajgarh
District Churu
----Petitioner
Versus
1. State Of Rajasthan Through The Secretary, Secondary
Education Rajasthan Jaipur
2. Director, Secondary Education, Bikaner
3. The District Education Officer, Secondary Education,
Churu, Bikaner
4. District Education Officer Elementory Education, Churu
----Respondents
S.B. Civil Writ Petition No. 3958/2017
Sohan Lal Mehariya S/o Sh. Chandu Ram Mehriya, R/o Ward No.
25 Near Pwd Rest House Nohar Distt. Hanumangarh./
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[2023:RJ-JD:41410] (4 of 5) [CW-6937/2018]
----Petitioner
Versus
1. State Of Rajasthan Through The Secretary, Elementary
Education Rajasthan, Jaipur.
2. Director, Elementary Education, Rajasthan, Bikaner.
3. The District Education Officer, Elementary Education,
Hanmangarh.
4. Block Elementary Education Officer, Nohar Distt.
Hanumangarh.
----Respondents
For Petitioner(s) : Mr. Pramendra Bohra
For Respondent(s) : Mr. K.K. Bissa, AGC a/w
Mr. Sarwan Kumar, AGC.
HON'BLE DR. JUSTICE PUSHPENDRA SINGH BHATI
Order
01/12/2023
1 Learned counsel for the petitioners makes a limited
submission that the respondents may be directed to decide the
representation of the petitioners, while keeping into consideration
the judgment passed in the case of State of Rajasthan & Ors. Vs.
Jagdish Narain Chaturvedi, reported in 2009 CDR 550 (SC); Bhura
Ram Saharan & Ors. Vs. State of Rajasthan & Ors. reported in
2013 (3) CDR 1561 (Raj.); State of Rajasthan & Anr. Vs.
Surendra Mohnot & Ors. reported in (2014) 14 Supreme Court
Cases 77 & State of Rajasthan & Ors. Vs. Chandra Ram (D.B.
Special Appeal Writ No.589/2015, decided along with other
connected matters on 07.07.2017).
2. In light of such limited submission, the present writ petitions
are disposed of while directing the respondents to decide the
[2023:RJ-JD:41410] (5 of 5) [CW-6937/2018]
representation of the petitioners, while keeping into consideration
the aforementioned judgment, by passing a speaking order within
a period of three months from receipt of certified copy of this
order, strictly in accordance with law.
3. All pending applications also stand disposed of accordingly.
(DR. PUSHPENDRA SINGH BHATI), J.
154 & 158 to 166-Jitender
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