Citation : 2023 Latest Caselaw 5790 Raj
Judgement Date : 10 August, 2023
[2023:RJ-JD:25331]
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 6832/2018
1. Mukesh Shamra S/o Late Shri Om Prakash Shamra, B/c Sharma, R/o A-305, Karani Nagar, Lalgarh, Bikaner
2. Mohamaad Amin S/o Mohd Hussain, B/c Musalman, R/o Mohalla Mahavatan, Joshiwada, Inside Kotegate, Bikaner.
3. Pawan Kumar Sharma S/o Sampat Lal Sharma, B/c Sharma, R/o B-7/3 Patel Nagar, Bikaner
4. Dinesh Chandra Purohit S/o Bhagwan Das Purohit, B/c Sharma, Binani Chowk, Ojhao Ki Gali, Bikaner
5. Navratan Singh Shekhawat S/o Late Ranjeet Singh Shekhawat, B/c Rajput, Dhobi Talai, Behind Mosque, Street No. 05, Rani Bazar, Bikaner
6. Manoj Sharma S/o Gyan Chand Sharma, B/c Sharma, R/o House No. 7/14, Patel Nagar, Bikaner
7. Mohammad Nazim Samdani S/o Mohammad Aasif Samdani, B/c Musalman, R/o 35, Sanjay Colony, Mukta Prasad Nagar, Bikaner.
8. Amjad Ali Bhati S/o Mohammad Ali Bhati, R/o Naya Shahar, Didu Sipahiyo Ka Mohalla, Jagman Kuwa, Naye Masjid Ke Pass, Bikaner
9. Sanjay Khan Gauri S/o Satar Mohammad, B/c Musalman, R/o 41, Garib Nawaj Nagar, Guru Nagar Road, Maharan Pratap Chauraha, Sardar Samand Road, Pali Marwar, Pali
10. Omprakash Sharma S/o Sh. Shambhu Dayal, B/c Sharma, R/o House No. 1/39, Housing Board, Sawai Madhopur
----Petitioners Versus
1. The State Of Rajasthan Through Secretary, Department Of Medical And Health, Government Of Rajasthan, Secretariat, Jaipur.
2. The State Of Rajasthan Through Secretary, Department Of Personal, Government Of Rajasthan, Secretariat, Jaipur.
3. The Director, Medical And Health Services, Rajasthan, Jaipur.
4. Joint Director Administration, Medical And Health
[2023:RJ-JD:25331] (2 of 2) [CW-6832/2018]
Services, Rajasthan, Jaipur.
5. Addl. Director Administration, Medical And Health Services, Rajasthan, Jaipur.
6. Chief Medical And Health Officer, Bikaner.
7. Chief Medical And Health Officer, Sawai Madhopur
8. Chief Medical And Health Officer, Pali.
----Respondents
For Petitioner(s) : Mr. Anil Vyas For Respondent(s) : Mr. K.S. Rajpurohit, AAG Mr. Himanshu Trivedi
JUSTICE DINESH MEHTA
Order
10/08/2023
1. Mr. Rajpurohit, learned counsel appearing on behalf of the
respondent-State at the outset submitted that the grievance for
which the petitioner has filed the present writ petition has already
been set at rest by the Division Bench of this Court in the case of
Himanshu Trivedi Vs. State & Ors.; D.B. Civil Writ No.
9285/2018, decided on 10.07.2018.
2. Mr. Anil Vyas, learned counsel for the petitioner is not in a
position to dispute the aforesaid position of the facts of law.
3. The present writ petition is dismissed in terms of the
judgment passed in the case of Himanshu Trivedi (supra).
(DINESH MEHTA),J 217-AbhishekS/-
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