Citation : 2023 Latest Caselaw 5778 Raj
Judgement Date : 10 August, 2023
[2023:RJ-JD:25419]
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Writ Misc Application No. 146/2023
in
S.B Civil Writ Petition No. 283/2020
1. Ashok Kumar S/o Mohan Lal, Aged About 19 Years, Village Post Keriya, Tehsil Chitalwana, District Jalore.
2. Suresh Chandra Dhaker, Aged About 33 Years, 61, Bagpachhli Kheri, Tehsil Begun, District Chittorgarh.
----Petitioners Versus Raj. Public Service Commission, Ajmer, Ajmer Through The Secretary.
----Respondent
For Petitioner(s) : Mr. Khet Singh Rajpurohit For Respondent(s) : Mr. Mahaveer Bishnoi
JUSTICE DINESH MEHTA
Order
10/08/2023
1. For the reasons stated and after hearing learned counsel for
the parties, the order dated 18.01.2021 passed by this Court in
the light of the judgment dated 07.01.2021 rendered in the case
of Jitendra Singh Bamboriya vs. State of Rajasthan & Ors. : S.B.
Civil Writ Petition No. 3256/2020, is hereby recalled.
2. Let the writ petition be restored to its original number.
3. Application stands allowed.
(DINESH MEHTA),J 317-Mak/-
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