Prabhu Dayal vs Nathu Lal Chaudhari And Anr ...
2023 Latest Caselaw 4478 Raj/2

                                   [2023:RJ-JP:20169]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                 S.B. Civil Writ Petition No. 12603/2017

                                   Prabhu Dayal S/o Ram Dev, R/o Village Godawas, Tehsil Neem
                                   Ka Thana, At Present Residing At Meenakshi Talkies, Ward No. 7,
                                   Shri Madhopur, Tehsil Shrimadhopur, Dist. Sikar Rajasthan
                                                                                                               ----Petitioner
                                                                             Versus
                                   1.       Nathu Lal Chaudhari S/o Rama Nandchaudhary, By Caste
                                            Mahajan, R/o Ward No. 7, Cinema Hall Ka Rasta,
                                            Shrimadhopur, Dist Sikar.
                                   2.       Sub Registrar, Shrimadhopur, Dist. Sikar.
                                                                                                            ----Respondents

For Petitioner(s) : None present For Respondent(s) : Mr. Bihari Lal Agarwal

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

31/08/2023

No one has put in appearance on behalf of the petitioner in

the second round also.

Therefore, the present writ petition is dismissed for non-

prosecution.

Since the main petition has been dismissed for non-

prosecution, the stay application and all other pending

application/s, if any, also stands dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA /2

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