Shahid Ali Khan vs State Of Raj And Ors ...
2023 Latest Caselaw 4477 Raj/2

                                   [2023:RJ-JP:19965]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                  S.B. Civil Writ Petition No. 3981/2018

                                   Shahid Ali Khan S/o Shri Ali Akbar Khan, R/o Pura Ki Dhani,
                                   Khidasar, Tehsil And District Jhunjhunu, Rajasthan.
                                                                                                              ----Petitioner
                                                                              Versus
                                   1.       The State Of Rajasthan Through Secretary, Transport
                                            Department, Parivahan Bhawan, Near Bais Godowns,
                                            Jaipur, Rajasthan.
                                   2.       The District Collector, Jhunjhunu.
                                   3.       The District Transport Officer, Jhunjhunu.
                                                                                                           ----Respondents

For Petitioner(s) : Mr. Ram Pratap Saini For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

31/08/2023

Counsel for the petitioner submits that the present writ

petition has become infructuous.

In view of the statements made by counsel for the petitioner,

the present writ petition is dismissed as having become

infructuous.

Since the main petition has been dismissed, all other

pending application/s, if any, also stands dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA /53

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