Santosh Wife Of Shri Meharban ... vs Director General Of Police ...
2023 Latest Caselaw 4470 Raj/2

                                   [2023:RJ-JP:20177]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                 S.B. Civil Writ Petition No. 17620/2019

                                   Santosh Wife Of Shri Meharban Singh, Aged About 25 Years,
                                   Resident Of Village Hatmatiya, Tehsil Pachwar, Distt. Jhalawar,
                                   Rajasthan.
                                                                                                               ----Petitioner
                                                                             Versus
                                   1.       Director General Of Police, Police Headquarter, Rajasthan,
                                            Jaipur.
                                   2.       Superintendent Of Police, Jhalawar
                                   3.       Station House Officer, Bhawani Mandi, Jhalawar.
                                   4.       Station House Officer, Misholi, Jhalawar.
                                                                                                            ----Respondents

For Petitioner(s) : None present For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

31/08/2023

No one has put in appearance on behalf of the petitioner in

the second round also.

Therefore, the present writ petition is dismissed for non-

prosecution.

Since the main petition has been dismissed for non-

prosecution, the stay application and all other pending

application/s, if any, also stands dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA /32

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