Har Lal Singh Sheshma S/O Shri ... vs Dr. R. Venkateswaran, ...
2023 Latest Caselaw 4462 Raj/2

                                   [2023:RJ-JP:20114]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                  S.B. Civil Contempt Petition No. 1189/2019
                                                                             In
                                                     S.B. Civil Writ Petition No.15460/2018

                                    Har Lal Singh Sheshma S/o Shri Mangu Ram, Aged About 46
                                    Years, R/o Village And Post Thikariya Viya Bawadi, District Sikar.
                                                                                                      ----Petitioner
                                                                         Versus
                                    1.         Dr. R. Venkateswaran, Principal Secretary, Principal
                                               Secretary, Secondary Education Department Government
                                               Of Rajasthan, Secretariat Jaipur.
                                    2.         Shri Sourabh Swami, Director Secondary Education,
                                               Rajasthan, Bikaner,
                                    3.         Shri Prem Chand Sankhla., Joint/dy. Director, Secondary
                                               Education, Jodhpur Zone Jodhpur.
                                    4.         Shri Lal Chand Balai, Joint/deputy. Director, Secondary
                                               Education, Churu Zone Churu.
                                    5.         Shri Dalpat Singh, District Education Officer, Secondary
                                               Education, Jaisalmer
                                    6.         Shri Ram Chandra Pilaniya, District Education Officer,
                                               Secondary Education Sikar.
                                    7.         State    Of    Rajasthan,     Through The   Principal
                                               Secretary,secondary Education Department Government
                                               Of Rajashan, Secretariat, Jaipur.
                                                                                    ----Respondents-Contemnors

For Petitioner(s) : Mr. Mukesh Pal Jadoun For Respondent(s) : Mr. S.S. Raghav, AAG

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL Judgment / Order 31/08/2023

Learned counsel for the petitioner submits that this contempt

petition is rendered infructuous.

The contempt petition is dismissed accordingly.

The notices are discharged.

(MAHENDAR KUMAR GOYAL),J

Manish/79

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