M/S Rajputana Construction Pvt ... vs Amer Development And Management ...
2023 Latest Caselaw 4428 Raj/2

                                   [2023:RJ-JP:20176]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                  S.B. Civil Writ Petition No. 9552/2019

                                   M/s     Rajputana          Construction         Pvt     Ltd,     (Bhartiya         Company
                                   Adhiniyam 1956 Ke Tehet Nigamit Nikaay) 13, Pariwahan Marg,
                                   C    Scheme,         Jaipur    Through         Director       Anil       Tambi     S/o   Shri
                                   Gangasharan Tambi Aged 55 Years, R/o House No. 482-83,
                                   Nemisagar Colony, Vaishali Nagar Jaipur.
                                                                                                               ----Petitioner
                                                                             Versus
                                   1.       Amer Development And Management Authority, Purana
                                            Vidhaansabha Bhawan, Hawa Mahal Ke Paas Jaipur
                                            Through Karyakari Nideshak (Off.)
                                   2.       State Of Rajasthan, Through Chief Secretary, Govt.
                                            Secretariat, Jaipur
                                                                                                            ----Respondents

For Petitioner(s) : None present For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

31/08/2023

No one has put in appearance on behalf of the petitioner in

the second round also.

Therefore, the present writ petition is dismissed for non-

prosecution.

Since the main petition has been dismissed for non-

prosecution, the stay application and all other pending

application/s, if any, also stands dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA /27

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