Mohanlal S/O Govindram vs State Of Rajasthan ...
2023 Latest Caselaw 4427 Raj/2

                                   [2023:RJ-JP:20175]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                    S.B. Civil Writ Petition No. 3201/2019

                                   Mohanlal S/o Govindram, Aged About 43 Years, Resident Of
                                   Namariya         Gali      Village     Baneth       Tehsil      Manhorthana        District
                                   Jhalawar (Raj.)
                                                                                                                ----Petitioner
                                                                              Versus
                                   1.       State Of Rajasthan, Through Principal Secretary Food,
                                            Civil     Supply         And       Consumer           Matters       Department,
                                            Secretariat, Jaipur.
                                   2.       District Collector (Supply), District Jhalawar.
                                   3.       District Supply Officer, Jhalawar.
                                                                                                             ----Respondents

For Petitioner(s) : None present For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

31/08/2023

No one has put in appearance on behalf of the petitioner in

the second round also.

Therefore, the present writ petition is dismissed for non-

prosecution.

Since the main petition has been dismissed for non-

prosecution, the stay application and all other pending

application/s, if any, also stands dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA /25

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