Ratiram S/O Banshidhar Yadav vs Radhey Shyam S/O Mahaveer ...
2023 Latest Caselaw 4413 Raj/2

[2023:RJ-JP:20050]

        HIGH COURT OF JUDICATURE FOR RAJASTHAN
                    BENCH AT JAIPUR

               S.B. Civil Writ Petition No. 671/2021

1.       Ratiram S/o Banshidhar Yadav, Resident Of Sihod, Tehsil
         Khetri, District Jhunjhunu (Raj)
2.       Maniram S/o Bhomaram Yadav, Resident Of Sihod, Tehsil
         Khetri, District Jhunjhunu (Raj)
3.       Bhagwana S/o Arjun Gurjar, Resident Of Sihod, Tehsil
         Khetri, District Jhunjhunu (Raj)
4.       Pushkar Dutt S/o Mangelal Brahmin, Resident Of Sihod,
         Tehsil Khetri, District Jhunjhunu (Raj)
5.       Harlal S/o Moongaram Gurjar, Resident Of Sihod, Tehsil
         Khetri, District Jhunjhunu (Raj)
6.       Suresh Singh S/o Meghsingh, Resident Of Sihod, Tehsil
         Khetri, District Jhunjhunu (Raj)
7.       Jaidayal S/o Moongaram Ahir, Resident Of Sihod, Tehsil
         Khetri, District Jhunjhunu (Raj)
8.       Balveer S/o Jamnaram Ahir, Resident Of Sihod, Tehsil
         Khetri, District Jhunjhunu (Raj)
9.       Pratap S/o Jamnalal Gurjar, Resident Of Sihod, Tehsil
         Khetri, District Jhunjhunu (Raj)
10.      Banwarilal S/o Bhuraram Ahir, Resident Of Sihod, Tehsil
         Khetri, District Jhunjhunu (Raj)
11.      Manguram S/o Jagannath Ahir, Resident Of Sihod, Tehsil
         Khetri, District Jhunjhunu (Raj)
12.      Mahaveer S/o Bhuraram Ahir, Resident Of Sihod, Tehsil
         Khetri, District Jhunjhunu (Raj)
13.      Mukesh S/o Sheodan Meghwal, Resident Of Sihod, Tehsil
         Khetri, District Jhunjhunu (Raj)
14.      Sumer S/o Bihari Lal, Resident Of Sihod, Tehsil Khetri,
         District Jhunjhunu (Raj)
15.      Kesar S/o Hanuman Ahir, Resident Of Sihod, Tehsil Khetri,
         District Jhunjhunu (Raj)
16.      Matadeen S/o Banshiram Ahir, Resident Of Sihod, Tehsil
         Khetri, District Jhunjhunu (Raj)
17.      Hariram S/o Sheoram Ahir, Resident Of Sihod, Tehsil
         Khetri, District Jhunjhunu (Raj)
                                             ----Petitioners-Non-Appellants

                     (Downloaded on 11/11/2023 at 07:42:41 PM)
                                    [2023:RJ-JP:20050]                   (2 of 2)                    [CW-671/2021]


                                                                       Versus
                                   1.       Radhey Shyam S/o Mahaveer, Resident Of Sihod, Tehsil
                                            Khetri, District Jhunjhunu (Raj)
                                   2.       Ghanshyam S/o Mahaveer, Resident Of Sihod, Tehsil
                                            Khetri, District Jhunjhunu (Raj)
                                   3.       Murarilal S/o Mahaveer, Resident Of Sihod, Tehsil Khetri,
                                            District Jhunjhunu (Raj)
                                   4.       Nagarmal S/o Hanuman Prasad, Resident Of Sihod, Tehsil
                                            Khetri, District Jhunjhunu (Raj)
                                                                                     .....Appellants-Respondents

5. Mamchand S/o Surjaram Ahir, Resident Of Sihod, Tehsil Khetri, District Jhunjhunu (Raj)

----Proforma-Respondent

For Petitioner(s) : Mr. Prakash Kaushik Mr. Bajrang Lal Sharma For Respondent(s) : Mr. Tapeshwar Pal Singh Parmar

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

31/08/2023

Counsel for the petitioners submits that the present writ

petition has become infructuous.

In view of the statements made by counsel for the

petitioners, the present writ petition is dismissed as having

become infructuous.

Since the main petition has been dismissed, the stay

application and all other pending application/s, if any, also stands

dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA /41

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