Roop Kishore Dixit vs State Of Rajasthan And Anr ...
2023 Latest Caselaw 4399 Raj/2

                                   [2023:RJ-JP:19648]

                                   HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                               BENCH AT JAIPUR

                                          S.B. Criminal Miscellaneous (Petition) No.
                                                               1431/2017

                                   Roop Kishore Dixit S/o Shri Puran Chand Dixit, R/o
                                   Village And Post Akola, District Agra, Up.
                                                                                            ----Petitioner
                                                                   Versus
                                   1.     State Of Rajasthan Through P.p.
                                   2.     Irfan S/o Shri Abdula, R/o Village Dhakpuri,
                                          Police Station Tijara, District Alwar, Raj.
                                                                                      ----Respondents

For Petitioner(s) : Mr. Tarun Choudhary, Adv., for Mr. Hanuman Choudhary, Adv. For : Mr. Laxman Meena, P.P. & Respondent(s) Mr. R.R. Goyal, Adv., for complainant(s)

HON'BLE MR. JUSTICE UMA SHANKER VYAS

Judgment / Order

29/08/2023

Learned counsel for the petitioner submits that

this criminal misc. petition has become infructuous.

In view of above, the criminal misc. petition is

dismissed as having become infructuous.

(UMA SHANKER VYAS),J

DANISH USMANI /800

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