Balbeer And Others vs Mukul Sharma And Another ...
2023 Latest Caselaw 4346 Raj/2

[2023:RJ-JP:19479]

        HIGH COURT OF JUDICATURE FOR RAJASTHAN
                    BENCH AT JAIPUR

              S.B. Civil Contempt Petition No. 1648/2016

                                           In

                     S.B. Civil Writ Petition No.7097/2011

1.       Balbeer S/o Shri Devkaran Yadav, aged about 59 years,
         R/o Nayagaon, Teh. Tijara District Alwar Raj.
2.       Shriram Gurjar S/o Shri Sukhram aged about 57 years,
         R/o Milakpur Gurjar, Teh. Tijara Distt. Alwar Raj.
3.       Balram S/o Shri Bane Singh aged about 57 years, R/o
         Milakpur Gurjar, Teh. Tijara Distt. Alwar Raj.
4.       Balbeer S/o Shri Shyoram aged about 52 years, r/o
         Virampur, Teh. Tijara Distt. Alwar Raj.
5.       Jaidayal S/o Shri Mangalram aged about 58 years, R/o
         Luhadera, Teh. Tijara Distt. Alwar Raj.
6.       Ramkumar S/o Shri Hari Kishanaged about 52 years, R/o
         Menaki, Teh. Tijara Distt. Alwar Raj.
7.       Jaipal S/o Shri Ramrakha aged about 54 years, R/o
         Manda, Teh. Tijara Distt. Alwar Raj.
8.       Chiranji Lal S/o Shri Lachhuram aged about 57 years, R/o
         Gahankar, Teh. Tijara Distt. Alwar Raj.
9.       Mala Singh S/o Shri Bagga Singh, aged about 53 years,
         R/o Baiganhedi, Fullawas, Teh. Tijara Distt. Alwar Raj.
10.      Dilawar Khan S/o Shri Hameed Khan aged about 57
         years, R/o Palasali, Teh. Tijara Distt. Alwar Raj.
11.      Sumer Khan S/o Shri Bhedu Khan, aged about 27 years,
         R/o Hasanpur Mafi, Teh. Tijara Distt. Alwar Raj.
                                                                       ----Petitioners
                                        Versus
1.       Mukul Sharma Secretary, Medical And Health (Family
         Welfare        Department),            Government           Of   Rajasthan,
         Secretariat, Jaipur
2.       Soumya Swaminathan Secretary, (Ministry Of Health And
         Family Welfare), Nirman Bhawan, New Delhi
                                                                     ----Respondents

For Petitioner(s) : Mrs. Sudesh Kasana for

[2023:RJ-JP:19479] (2 of 2) [CCP-1648/2016]

Mr. R.K. Kasana For Respondent(s) : Dr. V.B. Sharma, AAG with Mr. Harshit Tiwari

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

28/08/2023

Learned counsel for the petitioners submits that this

contempt petition is rendered infructuous.

The same is dismissed accordingly.

Notices are discharged.

(MAHENDAR KUMAR GOYAL),J

Sudha/23

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