Smt. Manesh Kumari D/O Shri Sanwat ... vs Shri Rohit Kumar Singh ...
2023 Latest Caselaw 4341 Raj/2

                                   [2023:RJ-JP:19492]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                   S.B. Civil Contempt Petition No. 943/2019
                                                                         In
                                                     S.B. Civil Writ Petition No.11152/2018
                                    Smt. Manesh Kumari D/o Shri Sanwat Ram W/o Vidhyadhar
                                    Singh, Aged About 40 Years, R/o Village Majhau, Via Jakhal,
                                    Tehsil Udaipurwati, District Jhunjhunu At Present Working On The
                                    Post Of ANM.
                                                                                                         ----Petitioner
                                                                         Versus
                                    1.         Shri Rohit Kumar Singh, Secretary To The Govt. Medical
                                               And Health Department, Govt. Of Rajasthan Secretariat,
                                               Jaipur.
                                    2.         Shri V.k. Mathur, Director, Medical And Health Services,
                                               Rajasthan Swasthya Bhawan, Tilak Marg, C-Scheme,
                                               Jaipur.
                                    3.         Shri Mukul Sharma, Additional Director (Admn.), Medical
                                               And Health Services, Rajasthan Swasthya Bhawan, Tilak
                                               Marg, C-Scheme, Jaipur.
                                    4.         State Of Rajasthan, Through Secretary To The Govt.
                                               Medical And Health Department, Govt. Of Rajasthan
                                               Secretariat, Jaipur.
                                                                                                      ----Respondents

For Petitioner(s) : Mr. Sanjay Mehla with Ms. Sunita Mehta Mr. Nagendra Sharma For Respondent(s) : Dr. V.B. Sharma, AAG with Mr. Harshit Tiwari

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL Judgment / Order

28/08/2023

Learned counsel for the petitioner submits that this contempt

petition is rendered infructuous.

The contempt petition is dismissed accordingly.

The notices are discharged.

(MAHENDAR KUMAR GOYAL),J

Manish/47

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