Ramesh Chand Meena S/O Shri Khyali ... vs Shri Kuldeep Ranka Ias Managing ...
2023 Latest Caselaw 4151 Raj/2

Citation : 2023 Latest Caselaw 4151 Raj/2
Judgement Date : 24 August, 2023

Rajasthan High Court

Ramesh Chand Meena S/O Shri Khyali ... vs Shri Kuldeep Ranka Ias Managing ... on 24 August, 2023

Bench: Mahendar Kumar Goyal

[2023:RJ-JP:18943]

HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR

S.B. Civil Contempt Petition No. 159/2019

S.B. Civil Writ Petition No.14764/2016

Ramesh Chand Meena S/o Shri Khyali Ram, Aged About 38
Years, R/o Village And Post Gavota Tehsil Sikrai District Dausa
(Raj)
----Petitioner
Versus
1. Shri Kuldeep Ranka IAS Managing Director Rajasthan
State Road Transport Corporation, Chomu House Jaipur
(Raj)
2. Smt. Jyoti Chauhan Executive Officer (Traffic) Rajasthan
State Road Transport Corporation, Chomu House Jaipur
(Raj)
3. Sh. Bhanwar Ali Chief Manager Rajasthan State Road
Transport Corporation, Sanganer Depot Distt. Jaipur (Raj)
----Contemnors-Respondents

For Petitioner(s) : Mr. Sunil Kumar Singodiya For Respondent(s) : Mr. Surendra Meel

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

24/08/2023

Learned counsel for the petitioner submits that this contempt

petition is rendered infructuous.

The same is dismissed accordingly.

Notices are discharged.

(MAHENDAR KUMAR GOYAL),J

Sudha/08