Kamal Singh vs State Of Raj And Ors ...
2023 Latest Caselaw 4150 Raj/2

                                   [2023:RJ-JP:18975]

                                              HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                          BENCH AT JAIPUR

                                                  S.B. Civil Contempt Petition No. 882/2018
                                                                           In
                                                    S.B. Civil Writ Petition No.21977/2017

                                   Kamal Singh S/o Sh. Ramjilal, aged about 55 years, R/o Village
                                   Post Aou, Tehsil Deeg, Distt Bharatpur Raj. Presently Serving As
                                   Mpw M In The Office Of Bchmo Nagar, Chmo Bharatpur
                                   Rajasthan
                                                                                                        ----Petitioner
                                                                        Versus
                                   1.         State Of Rajasthan Medical Health And Family Welfare
                                              Department, Government Secretariat, Jaipur Through Its
                                              Principal Secretary
                                   2.         Sh. V.k. Mathur, The Director, Department Of Medical And
                                              Health Service, Jaipur Swasthaya Bhawan, Tilak Marg C-
                                              Scheme, Jaipur Rajasthan
                                   3.         Sh. Rakesh Sharma, The Additional Director Adm.,
                                              Department Of Medical And Health Service Jaipur,
                                              Swasthaya Bhawan, Tilak Marg, C-Scheme, Jaipur
                                              Rajasthan
                                   4.         Sh. Gopal Sharma, Chief Medical And Health Officer,
                                              Bharatpur District Bharatpur Raj
                                                                                                     ----Respondents

For Petitioner(s) : Mr. Hemant Taylor For Respondent(s) : Dr. V.B. Sharma, AAG

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

24/08/2023

Learned counsel for the petitioner submits that this contempt

petition is rendered infructuous.

The same is dismissed accordingly.

Notices are discharged.

(MAHENDAR KUMAR GOYAL),J

Sudha/51

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