Kavita Lata W/O Shri Rajeev Sharma vs State Of Rajasthan ...
2023 Latest Caselaw 4145 Raj/2

                                   [2023:RJ-JP:19007]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                   S.B. Civil Contempt Petition No. 446/2020
                                                                              In
                                                        S.B. Civil Writ Petition No.1224/2018

                                   Kavita Lata W/o Shri Rajeev Sharma, Aged About 45 Years, R/o
                                   1/414, Vidhyadhar Nagar, Jaipur.
                                                                                                            ----Petitioner
                                                                           Versus
                                   1.          State Of Rajasthan, Through Principal Secretary
                                               Department Of Education, Government Secretariat,
                                               Jaipur.
                                   2.          Ms. Manju Rajpal, Principal Secretary Department Of
                                               Education, Secretariat, Jaipur.
                                   3.          Shri Sorabh Swami,              Director       Elementary       Education
                                               Bikaner, Rajasthan.
                                   4.          Srhi Bansi Dhar Gurjar, Joint                     Director    Elementary
                                               Education Jaipur, Region Jaipur.
                                   5.          Shri Ravindra Kumar, District Education                            Officer,
                                               Elementary Eduacation Jaipur, Rajasthan
                                   6.          Shri Ramchandra Pilaniya, District Education Officer,
                                               Secondary Education, Jaipur, Rajasthan.
                                                                                      ----Respondents/Contemnors

For Petitioner(s) : Mr. Lokesh Kumar Sharma For Respondent(s) : Mr. S.S. Raghav, AAG

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

24/08/2023

Learned counsel for the petitioner submits that this contempt

petition is rendered infructuous.

The same is dismissed accordingly.

Notices are discharged.

(MAHENDAR KUMAR GOYAL),J

Sudha/192

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