Mohammed Hanif S/O Late Shri ... vs Mohammed Umar @ Munna S/O Late Shri ...
2023 Latest Caselaw 4143 Raj/2

[2023:RJ-JP:19082]

        HIGH COURT OF JUDICATURE FOR RAJASTHAN
                    BENCH AT JAIPUR

               S.B. Civil Contempt Petition No. 230/2022

                                          In

               S.B. Civil Contempt Petition No.926/2021

Mohammed Hanif S/o Late Shri Mohammed Ismail, Aged About
52 Years, R/o Plot No. B-4, Mahaveer Colony, Behind Dhruv Bal
Niketan School, Purana Ramgarh Mod, Amer Road Jaipur (Raj.)
At Present        Residing       At    House     No.    24366,    Tiba Purviyan
Surajpole, Jaipur (Raj.)
                                                            ----Appellant/Plaintiff
                                        Versus
1.       Mohammed Umar @ Munna S/o Late Shri Mohammed
         Ismail, Aged About 58 Years, R/o House No. 3337,
         Opposite Moti Katla Dispensary, Silautan Ji Ka Rasta,
         Jaipur (Raj.)
2.       Mohammed Salim S/o Late Shri Mohammed Ismail, R/o
         House No. 3337, Opposite Moti Katla Dispensary, Silavato
         Ka Rasta, Jaipur (Raj.)
3.       Smt Malka Begum W/o Shri Raisuddin D/o Late Shri
         Mohammed        Ismail,         R/o   House       No.    4396,   Mohalla
         Mominan, Chapparbandho Ki Gali Ghat Gate, Jaipur (Raj.)
4.       Smt Mubina Begum W/o Shri Syed Shamin Ahmed , D/o
         Late Shri Mohammed Ismail, R/o Plot No. Kha-461, Sabzi
         Mandi, Opposite Chota Post Office, Shastri Nagar, Jaipur
         (Raj.)
5.       Smt Shahzadi Begum W/o Shri Abdul Karim D/o Late Shri
         Mohammed Ismail, R/o House No. 379, Behind Gota
         Factory, Pehle Chaurahe Ki Gali, Bakri Walon Ka Mohalla
         Surajpole Bazar, Jaipur (Raj.)
6.       Smt Sanjida Begum W/o Shri Nisar Ahmed D/o Late Shri
         Mohammed Ismail, Aged About 51 Years, R/o House No.
         3050, Kheradiyon Ka Mohalla, Brahmino Ka Gali Ghat
         Gate, Jaipur (Raj.)
                                                 ----Respondents/Defendants

For Petitioner(s) : Mr. Sehban Naqvi For Respondent(s) :

[2023:RJ-JP:19082] (2 of 2) [CCP-230/2022]

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

24/08/2023

Learned counsel for the petitioner submits that this contempt

petition is rendered infructuous.

The same is dismissed accordingly.

(MAHENDAR KUMAR GOYAL),J

Sudha/147

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