Dharmendra Sharma vs State Of Raj And Ors ...
2023 Latest Caselaw 4128 Raj/2

                                   [2023:RJ-JP:18984]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                    S.B. Civil Writ Petition No. 2918/2014

                                   Dharmendra Sharma S/o Shri Ramavtar Sharma, Village And
                                   Post Bonli, Tehsil Bonli District Sawaimadhopur Rajasthan.
                                                                                                               ----Petitioner
                                                                              Versus
                                   1.       State Of Rajasthan Through Its Principal Secretary,
                                            Animal         Husbandry                Department,            Government     Of
                                            Rajasthan, Secretariat, Jaipur.
                                   2.       Director, Animal Husbandry Department, Pashu Dhan
                                            Bhawan, Lal Kothoi, Jaipur.
                                   3.       Swami        Keshwanand Rajasthan                    Agriculture     University,
                                            Bikaner, Through Its Registrar.
                                                                                                            ----Respondents

For Petitioner(s) : Mr. Dharmendra Sharma For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

24/08/2023

Counsel for the petitioner submits that the present writ

petition has become infructuous.

In view of the statements made by counsel for the petitioner,

the present writ petition is dismissed as having become

infructuous.

Since the main petition has been dismissed, all other

pending application/s, if any, also stands dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA/53

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