Adarsh Bal Niketan Shiksha vs Director Secondary Edu And Ors ...
2023 Latest Caselaw 4122 Raj/2

                                   [2023:RJ-JP:19089]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                  S.B. Civil Writ Petition No. 21625/2017

                                   Adarsh Bal Niketan Shiksha Samitee, Khairthal, Alwar Raj.,
                                   Through Its Secretary, Rajpal Jat, S/o, R/o Village Post- Basani,
                                   Tehsil- Mundawar, District- Alwar Raj.
                                                                                                         ----Petitioner
                                                                         Versus
                                   1.       The Director, Secondary Education Madhyamik Shiksha
                                            Rajasthan, Bikaner Raj.
                                   2.       The      Additional    Commissioner            R.t.e.,    Sarva   Shiksha
                                            Abhiyaan, Shiksha Sankul, J.l.n. Road, Jaipur Raj.
                                   3.       The Distt. Education Officer, Madhaymik Shiksha-I, Alwar
                                            Raj.
                                                                                                      ----Respondents

For Petitioner(s) : None present For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

24/08/2023

No one has put in appearance on behalf of the petitioner in

the second round also.

Therefore, the present writ petition is dismissed for non-

prosecution.

Since the main petition has been dismissed for non-

prosecution, all other pending application/s, if any, also stands

dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA /61

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