Rakesh Saini S/O Late Hanuman ... vs State Of Rajasthan ...
2023 Latest Caselaw 4094 Raj/2

                                   [2023:RJ-JP:18727]

                                              HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                          BENCH AT JAIPUR

                                     S.B. Criminal Miscellaneous 4th Bail Application No. 9985/2023

                                   Rakesh Saini S/o Late Hanuman Sahay Saini, Residence Pandali
                                   Ki Dhani Jajolai Ki Talai Amer District Jaipur (At Present Accused
                                   Petitioner Confined In Central Jail Jaipur)
                                                                                                      ----Petitioner
                                                                       Versus
                                   State Of Rajasthan, Through Its Pp
                                                                                                    ----Respondent

For Petitioner(s) : Ms. Anisha Yadav for Mr. Mohd. Umar Farooq For Respondent(s) : Mr. Imran Khan, PP

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

23/08/2023

Learned counsel for the petitioner wants to withdraw this

fourth bail application

The fourth bail application is dismissed accordingly.

(MAHENDAR KUMAR GOYAL),J

Sudha/57

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