L And T House vs Ratiram S/O Sh. Ghisa Lal ...
2023 Latest Caselaw 4077 Raj/2

                                   [2023:RJ-JP:18828]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                    S.B. Civil Writ Petition No. 12662/2019

                                   L And T House, N.m. Marg Balai East Mumbai, Registered Office
                                   L And T Finance, Opposite Gomti Sagar, Satyam Apartment,
                                   Jhalarapatan, District Jhalawar, Through Authorised Signatory Mr.
                                   Ravindra Kumar Sharma.
                                                                                                             ----Petitioner
                                                                              Versus
                                   Ratiram S/o Sh. Ghisa Lal, By Caste Bheel, R/o Tungani, District
                                   Jhalawar.
                                                                                                           ----Respondent

For Petitioner(s) : Mr. Vivek Goyal For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

23/08/2023

Counsel for the petitioner submits that the present writ

petition has been infructuous.

In view of the statement made by counsel for the petitioner,

the present writ petition is dismissed as having become

infructuous.

Since, the main petition has been dismissed, the pending

application(s), if any, stand(s) disposed of.

(GANESH RAM MEENA),J

Seema/71

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