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Niranjan Lal Gupta S/O Shri ... vs Banna Ram Meena S/O Shri ...
2023 Latest Caselaw 4076 Raj/2

Citation : 2023 Latest Caselaw 4076 Raj/2
Judgement Date : 23 August, 2023

Rajasthan High Court
Niranjan Lal Gupta S/O Shri ... vs Banna Ram Meena S/O Shri ... on 23 August, 2023
Bench: Ganesh Ram Meena
                                   [2023:RJ-JP:18777]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                    S.B. Civil Writ Petition No. 15579/2019

                                   Niranjan Lal Gupta S/o Shri Dayaram Gupta, Aged About 47
                                   Years, R/o Road No. 2, Garg Coal Company, Alwar (Rajasthan)
                                                                                                              ----Petitioner
                                                                              Versus
                                   1.       Banna Ram Meena S/o Shri Ramkhiladi Meena, Chairman,
                                            Alwar Zila Dugdh Utpadak Sehkari Sangh Ltd., Alwar.
                                   2.       Registrar, Co-Operative Societies, Rajasthan, Sahakar
                                            Bhawan, 22 Godam Circle, Jaipur.
                                                                                                           ----Respondents

For Petitioner(s) : Ms. Kanika Burman on behalf of Mr. Manu Bhargave For Respondent(s) : Mr. Chandra Shekhar Sharma

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

23/08/2023

Counsel for the petitioner submits that the present writ

petition has been infructuous.

In view of the statement made by counsel for the petitioner,

the present writ petition is dismissed as having become

infructuous.

Since, the main petition has been dismissed, the pending

application(s), if any, stand(s) disposed of.

(GANESH RAM MEENA),J

Seema/303

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